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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(3)Cyber Cafe shall prepare a monthly report of the log register showing date-wise details on the usage of the computer resource and submit Hard and soft copy of the same to the person or agency as directed by register agency by the 5th day of next month.