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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 15 March, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~77
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 134/2018
                                 ONGC LTD.                                               ..... Petitioner
                                                     Through:     None.

                                                     versus

                                 CONSORTIUM OF MEIL-VNGS                              ..... Respondent
                                             Through: None.
                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                         ORDER

% 15.03.2022

1. It is already 05:00 PM. It is not possible to take up this matter today.

2. Re-notify on 23rd May, 2022.

SANJEEV NARULA, J MARCH 15, 2022 gj Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.03.2022 16:45:14