Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 15 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD. ..... Petitioner
Through: None.
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.03.2022
1. It is already 05:00 PM. It is not possible to take up this matter today.
2. Re-notify on 23rd May, 2022.
SANJEEV NARULA, J MARCH 15, 2022 gj Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.03.2022 16:45:14