Section 2(n) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017
(n)"Management" means;-(i)in the ease of a school managed by the Government, the Government;(ii)in the case of school managed by any local authority, the respective local authority;(iii)in any other case, managing committee or tire governing body by whatever name called, of school to which the affairs of the school arc entrusted and, a person, by whatever name or designation called, where such affairs are entrusted to such person and shall also include trust Or company associated with the school in any manner whatsoever;
