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[Cites 0, Cited by 0] [Section 209E] [Entire Act]

State of West Bengal - Subsection

Section 209E(7) in The Calcutta Municipal Corporation Act, 1980

(7)The Municipal Commissioner shall, upon an application made by a person whose ticket has become indistinct or obliterated or has been lost, issue a new ticket to him on payment or a fee of rupees five.