Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Himachal Pradesh High Court

Preeti Dhiman vs . Sandeep Chauhan & Ors. on 16 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Preeti Dhiman vs. Sandeep Chauhan & ors.

CMPMO No.214/2023

.

16.5.2023 Present: Mr. Aakash Thakur, Advocate, for the petitioner.

Notice confined to respondent No. 1 only at this stage, returnable for 31st May, 2023. Dasti notice be supplied to the learned counsel for the petitioner for effecting service upon respondent No.1 on usual charges.

List on 31st May, 2023, when record of HMA No.92 of 2020, be also requestioned from the learned Family Court concerned.

Jyotsna Rewal Dua Judge 16th May, 2023 (CS) ::: Downloaded on - 16/05/2023 20:38:51 :::CIS