Himachal Pradesh High Court
Preeti Dhiman vs . Sandeep Chauhan & Ors. on 16 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Preeti Dhiman vs. Sandeep Chauhan & ors.
CMPMO No.214/2023.
16.5.2023 Present: Mr. Aakash Thakur, Advocate, for the petitioner.
Notice confined to respondent No. 1 only at this stage, returnable for 31st May, 2023. Dasti notice be supplied to the learned counsel for the petitioner for effecting service upon respondent No.1 on usual charges.
List on 31st May, 2023, when record of HMA No.92 of 2020, be also requestioned from the learned Family Court concerned.
Jyotsna Rewal Dua Judge 16th May, 2023 (CS) ::: Downloaded on - 16/05/2023 20:38:51 :::CIS