Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 77 in The Code of Civil Procedure, Svt. 1977 (1920 A.D.) 77. Letter of request. - In lieu of issuing a commission the Court may issue a letter of request to examine a witness residing at any place within the State.
