Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 6] [Entire Act] Union of India - Subsection Section 6(b) in The Payment Of Bonus Act, 1965 (b)any amount by way of development rebate or investment allowance or development allowance which the employer is entitled to deduct from his income under the income-tax Act;
