Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2)(xi) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013

(xi)appointment of Inspection Committee for children's homes, their tenure and purposes for which Inspection Committee may be appointed and such other matter as are referred to in section 36;