Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

Bombay Presidency - Subsection

Section 3A(1)(c) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(c)all liabilities which were enforceable against the existing Council shall be enforceable against the Council so constituted; and