Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 18 in The M.P. Bhang Rules, 1960

18.

[x x x] [Rule 18, omitted by Notification No. B-1-52-89-CT-VSR, dated 25-3-1991.]Import