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[Cites 0, Cited by 0] [Section 81(7)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(7)(ii) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(ii)a subsidiary bank as defined in the State Bank of India (Subsidiary Banks) Act, 1959;