Section 9(2) in The Bihar Development of Ayurvedic and Unani System of Medicine Act, 1951
(2)If the number of such candidates exceed the number of members to be so elected, the Returning Officer shall forthwith publish their names and addresses in the Official Gazette and shall further cause their names to be entered in voting papers in Form III in the case of electorates mentioned in clauses (e) to (k) of subsection (1) of Section 3.
