Section 4(6)(a) in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

(a)The warrant of arrest shall be served upon the Master of the vessel and a copy thereof shall also be affixed on the most of the vessel.

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