Section 10(e) in Hyderabad (Abolition of Cash Grants) Compensation Bond Rules, 1962
(e)Whether the cash grant is -(i)Mansab Maviza Jagir, including Jagir pension.(ii)Mansab Maviza Quarza(iii)Mansab Maviza Arazi(iv)Mansab Maviza Abkari(v)Mansab Maviza Sair(vi)Mansab Maviza Aslaha, Kutab, Dookan, Safai. ..(vii)Mansab Imtiazi(viii)Mansab Nazam Mahawars.(ix)Mansab Mahawarat Walajahi issued in lieu of Jagirs.
