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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(a) in The State Of Arunachal Pradesh Act, 1986

(a)in article 210, in clause (2) in the second proviso, for the Words "Legislature of the State of Mizoram", the Words "Legislatures of the State of Arunachal Pradesh and Mizoram' shall b e substituted;