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Karnataka High Court

Sri. H. Siddai vs The State Of Karnataka on 30 August, 2023

Author: R Devdas

Bench: R Devdas

                                                 -1-
                                                         NC: 2023:KHC:31164
                                                       WP No. 18109 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 30TH DAY OF AUGUST, 2023

                                            BEFORE

                              THE HON'BLE MR JUSTICE R DEVDAS

                          WRIT PETITION NO. 18109 OF 2023 (CS-EL/M)

                   BETWEEN:

                   1.    SRI. H. SIDDAI
                         S/O SIDDEGOWDA ALIAS GODEGOWDA
                         AGED ABOUT 83 YEARS
                         SHARE NO.1

                   2.    SRI H .K. KRISHNAPPA,
                         S/O LATE NINGEGOWDA
                         @ KARIGUNDEGOWDA
                         AGED ABOUT 65 YEARS

                   3.    SRI. H.S. CHANDRASHEKAR
                         S/O SIDDEGOWDA
                         AGED ABOUT 64 YEARS
                         SHARE NO.7
Digitally signed
by VINUTHA M       4.    SRI H.C. SHASHIKUMAR
Location: HIGH           S/O CHIKKAPUTTEGOWDA
COURT OF                 AGED ABOUT 64 YEARS
KARNATAKA
                         SHARE NO.9

                   5.    SRI. H.M. SHIVAMADAIAH
                         S/O MADEGOWDA
                         AGED ABOUT 58 YEARS
                         SHARE NO.13

                   6.    SRI. H.K. RAJU
                         S'/O KULLAPOTTEGOWDA
                         AGED ABOUT 60 YEARS
                         SHARE NO.14
                            -2-
                                    NC: 2023:KHC:31164
                                  WP No. 18109 of 2023




7.   SRI. H.B. SHIVARAMU
     S/O BILIGOWDA
     AGED ABOUT 55 YEARS
     SHARE NO.16

8.   SMT. MANGALAGOWRAMMA
     W/O H.J. NINGEGOWDA
     AGED ABOUT 52 YEARS
     SHARE NO .19

9.   SRI. H.P. SHANKARALINGAIAH
     S/O PUTTEGOWDA
     AGED ABOUT 58 YEARS

10. SRI.H.R. SURESHA
    S/O RAMALINGEGOWDA
    AGED ABOUT 42 YEARS
    SHARE NO.28

11. SMT. CHINTHAMANI @ CHONDAMMA
    W/O T. THIMMEGOWDA
    AGED ABOUT 70 YEARS
    SHARE NO. 34

12. SRI NINGAIAH
    S/O CHIKKALINGAIAH
    AGED ABOUT 65 YEARS
    SHARE NO.44

13. SMT. CHIKKAMPAMMA
    W/O PUTTEGOWDA
    AGED ABOUT 55 YEARS
    SHARE NO. 48

14. SMT. KAMALAMMA
    W/O CHIKKAPUTTEGOWDA
    AGED ABOUT 80 YEARS
    SHARE NO. 54

15. SMT. H.C PADMAVATHI
    W/O H.C SIDDAIAH
    AGED ABOUT 70 YEARS,
    SHARE NO.72
                            -3-
                                   NC: 2023:KHC:31164
                                 WP No. 18109 of 2023




16. SRI NINGAIAH @ MEDDA
    S/O NINGEGOWDA
    AGED ABOUT 60 YEARS
    SHARE NO.90

17. SMT. LALITHA
    W/O C.S. RAJANNA
    AGED ABOUT 35 YEARS
    SHARE NO.98

18. SRI NINGEGOWDA
    S/O APPANAKULLAIAH
    AGED ABOUT 80 YEARS
    SHARE NO.119

19. SMT. PUTTALINGAMMA
    W/O REVANNA
    AGED ABOUT 35 YEARS
    SHARE NO.121

20. SRI MADEGOWDA
    S/O NINGAIAH (HUCHAIAH)
    AGED ABOUT 68 YEARS
    SHARE NO.127

21. SRI. P M MADEGOWDA
    S/O MADEGOWDA
    AGED ABOUT 75 YEARS
    SHARE NO.133

22. SMT. GOWRAMMA
    W/O P.M. MADEGOWDA
    AGED ABOUT 70 YEARS
    SHARE NO.137

23. SRI N HONNEGOWDA
    S/O NINGAIAH HUCHAIA
    AGED ABOUT 62 YEARS
    SHARE NO.140

24. SMT. NACHEERAMMA
    W/O SANNAPPA
                           -4-
                                   NC: 2023:KHC:31164
                                WP No. 18109 of 2023




    AGED ABOUT 60 YEARS
    SHARE NO.142

25. SRI H.S. CHANDRU
    S/O SIDDEGOWDA @ YELAVEGOWDA
    AGED ABOUT 60 YEARS
    SHARE NO.145

26. SRI H.M. RAMESHA
    S/O H. MOLLEGOWDA
    AGED ABOUT 62 YEARS
    SHARE NO.147

27. SRI SHIVALINGAIAH
    S/O SANNEGOWDA
    AGED ABOUT 68 YEARS
    SHARE NO. 159

28. SRI H L ANANADA
    S/O LINGEGOWDA
    AGED ABOUT 60 YEARS
    SHARE NO.160

29. SRI H M RAMANNA
    S/O MADEGOWDA
    AGED ABOUT 65 YEARS
    SHARE NO. 168

30. SMT. CHIKKATHAYAMMA
    W/O KARIGOWDA
    AGED ABOUT 55 YEARS
    SHARE NO.172

31. SRI CHIKKEERA
    S/O MEDDEGOWDA
    AGED ABOUT 55 YEARS
    SHARE NO.173

32. SRI H N SHIVALINGEGOWDA
    S/O LINGEGOWDA
    AGED ABOUT 55 YEARS
    SHAER NO.176
                           -5-
                                     NC: 2023:KHC:31164
                                   WP No. 18109 of 2023




33. SMT. BOWRAMMA
    W/O H N NINGEGOWDA
    AGED ABOUT 62 YEARS
    SHARE NO.177

34. SRI CHIKKATHAYAMMA
    S/O H N BOREGOWDA
    AGED ABOUT 58 YEARS
    SHARE NO.183

35. SRI KALAMMA,
    S/O H S SHIVANNA
    AGED ABOUT 55 YEARS
    SHARE NO.184

36. SRI PUTTASWAMY
    S/O PUTTALINGAIAH
    AGED ABOUT 55 YEARS
    SHARE NO. 196

37. SRI SHIVALINGEGOWDA
    S/O KULLANAMUGEGOWDA
    AGED ABOUT 70 YEARS
    SHARE NO.209

38. SMT. CHANNNAMMA
    W/O LOKESH
    AGED ABOUT 35 YEARS
    SHARE NO.222

39. SRI KRISHNA @ CHIKKADYAVAIAH
    S/O DYAVEGOWDA
    AGED ABOUT 55 YEARS
    SHARE NO.223

40. SRI NINGEGOWDA
    S/O DODDAHAIDEGOWA
    AGED ABOUT 58 YEARS
    SHARE NO.233

41. SRI PUTTARAJU
    S/O CHIKKAHAIDEGOWA
                           -6-
                                   NC: 2023:KHC:31164
                                 WP No. 18109 of 2023




    AGED ABOUT 48 YEARS
    SHARE NO.253

42. SMT. BOMAMAMMA
    W/O KARIGUNDEGOWDA
    AGED ABOUT 75 YEARS
    SHARE NO.255

43. SRI DANANJAYA
    S/O SIDDEGOWDA (BUSIYAPPA)
    AGED ABOUT 40 YEARS
    SHARE NO. 258

44. SRI H C NAGESHA
    S/O H G NINGEGOWDA
    AGED ABOUT 38 YEARS
    SHARE NO. 267

45. SMT. PUTTAMMANNI
    W/O PUTTASWAMACHAR
    AGED ABOUT 65 YEARS
    SHARE NO.281

46. SMT. NAGARATHNA
    W/O H M KRISHNEGOWDA
    AGED ABOUT 70 YEARS
    SHARE NO. 295

47. SMT. K.S. LAKSHMI
    W/O H. M CHIKKAVEEREGOWDA
    AGED ABOUT 70 YEARS
    SHARE NO.313

48. SMT. LAKSHMAMMA
    W/O TAMMEGOWDA
    AGED ABOUT 55 YEARS
    SHARE NO. 350

49. SRI. DEVARAJU
    S/O CHIKANNA
    AGED ABOUT 48 YEARS
    SHARE NO.364
                           -7-
                                      NC: 2023:KHC:31164
                                    WP No. 18109 of 2023




     PETITIONER NO.1 TO 49 IS RESIDENTS
     R/AT HEMMIGEI VILLAGE, SUNAGAHALLI POST
     MANDYA TALUK @ DISTRICT - 571 403.
                                          ...PETITIONERS

(BY SRI. VARUN J PATIL, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION
     M S BUILDING, BANGALORE - 560 001
     REPRESENTED BY ITS PRINCIPAL SECRETARY.

2.   THE STATE CO-OPERATIVE ELECTION AUTHORITY
     3RD FLOOR, TTMC, A BLOCK, K. H.ROAD
     SHANTINAGAR, BANGALORE - 560 027
     REPRESENTED BY ITS SECRETARY.

3.   THE DEPUTY REGISTRAR OF
     CO-OPERATIVE SOCIETIES
     MANDYA, MANDYA DISTRICT - 571 401.

4.   HEMMIGEI MILK PRODUCERS CO-OPERATIVE
     SOCIETY LIMITED,
     HEMMIGEI VILLAGE, SUNAGAHALLI POST
     MANDYA TALUK AND DISTRICT - 571 403
     A SOCIETY REGISTERED UNDER KARNATAKA
     CO-OPERATIVE SOCIETIES ACT-1959.

5.   THE RETURNING OFFICER,
     HEMMIGEI MILK PRODUCERS
     CO-OPERATIVE SOCIETY LIMITED,
     HEMMIGEI VILLAGE, SUNAGAHALLI POST,
     MANDYA TALUK AND DISTRICT - 571 403
     A SOCIETY REGISTERED UNDER KARNATAKA
     CO-OPERATIVE SOCIETIES ACT-1959.
                                         ...RESPONDENTS

(BY SRI.SIDHARTH BABURAO, AGA FOR R1, R3 & R5
    SRI.T.L.KIRAN KUMAR, ADVOCATE FOR R2)
                               -8-
                                          NC: 2023:KHC:31164
                                       WP No. 18109 of 2023




     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECTING THE
RESPONDENT NO. 2, 4, 5 AND 6 TO INCLUDE THE NAMES OF
THE PETITIONERS IN THE FINAL ELIGIBLE VOTER LIST AT
ANNEXURE-B AND PERMIT THE PETITIONERS TO CAST ITS
VOTE IN THE UPCOMING ELECTIONS TO R4 SOCIETY WHICH IS
SCHEDULED TO BE HELD ON 20/08/2023.
     THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:

                            ORDER

R.DEVDAS J., (ORAL):

The prayer made in the writ petition has become infructuous since the elections have been held to the Board of the respondent/Co-operative Society.

2. Accordingly, the writ petition stands disposed of as the prayer made in the writ petition has become infructuous.

Sd/-

JUDGE VM List No.: 3 Sl No.: 12