Jharkhand High Court
Rakesh Kumar & Another vs Shrimati Dayayanti Devi ? Daya on 11 August, 2017
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 2860 of 2007
1. Rakesh Kumar
2. Rajesh Kumar ... ... Petitioners
Versus
1. Shrimati Damayanti Devi @ Dayamanti Devi
2. Shri Vijay Prasad
3. Shrimati Malti Devi
4. Shrimati Bina Devi
5. Shrimati Vidya Devi
6. Shrimati Mamta Devi
7. Grih Vastu, Griha Nirman Swawlambi Sahyog Samitee, a Housing
Co-operative Society, Hatia, Ranchi
8.Shri Rajesh Mishra
9.Shri Sanjay Singh ... ... Respondents
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners : None
For the Respondents :
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9/11.08.2017No one appears on behalf of the petitioners.
Earlier also, on 22.06.2017, no one had appeared on behalf of the petitioners to press the present writ petition. However, the case was adjourned giving one more chance to the learned counsel for the petitioners to press the present writ petition.
Since, the matter pertains to the year 2007 and no one has been appearing on behalf of the petitioners to press the present writ petition, I see no reason to keep the present writ petition pending. The writ petition is accordingly dismissed for non prosecution.
(Rajesh Shankar, J.) Binit/