Securities And Exchange Board Of India - Subsection
Section 2(1)(zj) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
(zj)"SME Exchange" means an SME exchange as defined under clause (c) of sub-regulation (1) of regulation 106N of the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009;