Orissa High Court
Raju Nayak vs The Additional D.M. Kandhamal & .... ... on 4 December, 2024
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 06-Dec-2024 13:01:33
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.6968 of 2024
Raju Nayak .... Petitioner
Ms.R.Rout, Advocate
-versus-
The Additional D.M. Kandhamal & .... Opposite Parties
Ors.
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
04.12.2024 Order No.
04. 1. The matter is taken up through Hybrid mode.
2. List this matter on 19th March 2025, as prayed for.
3. Interim order dated 22nd March 2024 shall continue till 19th March 2025.
( B.P. Routray) Judge S.Das