Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 42 in The Mines Act, 1952 42. Effect of certificate of fitness granted to adolescents.— Rep. by the Mines (Amendment) Act, 1983 (42 of 1983), sec. 23 (w.e.f. 31-5-1984).
