Bombay High Court
Bhavani Timber Mart vs The Union Of Inida Thr. Secretary ... on 4 January, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
3-ASWP-4637-2021+.DOC
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4637 OF 2021
Bhavani Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 4635 OF 2021
Mahalaxmi Impex ...Petitioner
Versus
The Union of India & Ors ...Respondents
BHALCHANDRA
GOPAL DUSANE
WITH
Digitally signed by
BHALCHANDRA
WRIT PETITION NO. 4636 OF 2021
GOPAL DUSANE
Date: 2022.01.05
15:28:45 +0530
Rajkripal Lumbers Ltd ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6358 OF 2021
Mahalaxmi Timber Mart through Ramesh J Patel ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 4639 OF 2021
Yashavi Impex ...Petitioner
Versus
The Union of India & Ors ...Respondents
Page 1 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
WITH
WRIT PETITION NO. 6384 OF 2021
Paradise Timbers through Abdul Wahab Parekh ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6361 OF 2021
Fine Timber Agency ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6366 OF 2021
Brown Square Wood ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6383 OF 2021
Globe Industries ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
Page 2 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
WRIT PETITION NO. 6360 OF 2021
Parekh Industries ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6368 OF 2021
Subhalaxmi Timbers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6372 OF 2021
Hiradhan Timbers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6369 OF 2021
New Dandeli Ventures ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6378 OF 2021
Pragati Teak Wood ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6396 OF 2021
Aftab Timber Supplier ...Petitioner
Page 3 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6392 OF 2021
A K Exim ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6363 OF 2021
Hariom Timbers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6381 OF 2021
Noor Timbers Suppliers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6393 OF 2021
Kamlesh Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6389 OF 2021
Gautam Timber ...Petitioner
Versus
The Union of India & Ors ...Respondents
Page 4 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
WITH
WRIT PETITION NO. 6387 OF 2021
Famous Timber Traders ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6376 OF 2021
Ramani Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6374 OF 2021
Ranjit Saw Mills ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6380 OF 2021
Ujala Timber Traders ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6365 OF 2021
Zodiac Traders ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6382 OF 2021
Real Traders ...Petitioner
Page 5 of 10
4th January 2022
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Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6367 OF 2021
Sian Exim ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6390 OF 2021
Bilal Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6371 OF 2021
Sunlight Timbers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6379 OF 2021
Liberty Timber Suppliers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6386 OF 2021
K M Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
Page 6 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
WITH
WRIT PETITION NO. 6397 OF 2021
Ujala Beeding Center ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 6375 OF 2021
Harikrishan Traders ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 18958 OF 2021
Zenith Industries through its Authorized ...Petitioner
Signatory
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 18960 OF 2021
Armaan Impex through its Secretary ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 18965 OF 2021
V M Timber Mart through its Authorized ...Petitioner
Signatory
Versus
The Union of India & Ors ...Respondents
WITH
Page 7 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
WRIT PETITION (ST) NO. 18966 OF 2021
Mahajan Timber Mart through its Authorized ...Petitioner
Signatory
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 18969 OF 2021
Ace Ventures through its Authorized Signatory ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 19434 OF 2021
Three Star Traders through Authorized Signatory ...Petitioner
Abdul Rauf Parekh
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 19435 OF 2021
Bhagwat Enterprises through Authorized ...Petitioner
Dayabhai P Patel
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 22457 OF 2021
Shree Vighnaharta Trading Company through ...Petitioner
Proprietor Milan Laxman Vispute
Versus
The Union of India & Ors ...Respondents
Page 8 of 10
4th January 2022
3-ASWP-4637-2021+.DOC
ALONGWITH
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 14381 OF 2021
Rank Lumbers ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION NO. 1716 OF 2021
Vandana Timber Pvt Ltd ...Petitioner
Versus
The Union of India & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 14402 OF 2021
Yogeshwar Timber Mart ...Petitioner
Versus
The Union of India & Ors ...Respondents
ALONGWITH
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3907 OF 2021
Hiya Impex ...Petitioner
Versus
The Union of India & Ors ...Respondents
Ms Dipti Palli i/by UBR Legal Associates, for the Petitioners in all
matters.
Mr Parag Vyas a/w Jitendra B Mishra, for the Respondent in WP
Nos. 4637 of 2021, 4636 of 2021, WP(L) 14381 of 2021, WP
1716 of 2021, WP(L) 14402 of 2021, WP 4639 of 2021.
Ms Shehnaz Bharucha with Mr Mohamedali M Chunawala i/by
A.A. Ansari for Respondent No. 1- UOI in Civil WP No. 6358
Page 9 of 10
4th January 2022
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of 2021, 4635 of 2021.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 4th January 2022 PC:-
1. The previous order will continue until 14th February 2022.
2. We list the group for fnal disposal on 17th February 2022.
3. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 10 of 10 4th January 2022