Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(b) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936 (b)"entertainment" includes any exhibition, performance, amusement, game or sport to which persons are admitted for payment;
