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[Cites 0, Cited by 0] [Section 24C(1)] [Section 24C] [Entire Act]

Union of India - Subsection

Section 24C(1)(d) in Patent Rules, 2003

(d)that if the applicant is a natural person or in the case of joint applicants, all the applicants are natural persons, then the applicant or at least one of the applicants is a female; or