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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(1)(iv) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(iv)two Deans of Students Welfare or such other two officers as are incharge of students welfare in the Universities nominated by the State Government;