Section 54 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001
54. Commencement of work.
(1)Every applicant or builder or owner shall submit a notice regarding his intention to commence the foundation work of the proposed multi-storeyed building to the Authority through the authorised technical person. The said notice shall be accompanied by the approved plan and should be in Form-V.(2)Soon after the receipt of the notice referred to in sub-clause (1) above, the Authority shall send a team of officer as decided by the Authority to the proposed building site and the layout for foundation of the proposed multi-storeyed building shall be made in presence of those officers. The team shall also submit a report to the Authority to the effect that the layout has been made as per the approved plan.(3)During or soon after the construction of the foundation work of the multi-storeyed building, the Vice-Chairman of the Authority or his authorised team of Officers shall inspect the construction to ensure that the set-backs, coverage, basement if any; and foundation standards are according to the approved plan.(4)The applicant/builder shall submit periodic progress report after casting of each floor in Form-VIII.
