Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] Union of India - Subsection Section 9(1)(d) in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986 (d)whose service is determined either due to continued illness or accident incapacitating him from the proper discharge of his duties; or