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[Cites 0, Cited by 0] [Section 33C(2)] [Section 33C] [Entire Act]

Union of India - Subsection

Section 33C(2)(viii) in The Drugs And Cosmetics Act, 1940

(viii)four persons to be nominated by the Central Government, two from amongst the members of the Ayurvedic Pharmacopoeia Committee, one from amongst the members of Unani Pharmacopoeia Committee and one from amongst the members of the Siddha Pharmacopoeia Committee;