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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Sikkim - Subsection

Section 95(1)(iii) in Sikkim Urban and Regional Planning and Development Act, 1998

(iii)Due regard shall always be had, so far as may be compatible with the exigencies of the purpose for which the entry is made to be social and religious usages of the occupants of the land or building entered.