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State of Madhya Pradesh - Section

Section 7M in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

7M. Power of State Government in relation to functions of Gram Sabha.

- The State Government may, by general or special order, add or withdraw functions and duties entrusted to Gram Sabha when the State Government undertakes execution of any of the functions entrusted to Gram Sabha.]