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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(vii) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(vii)ensure periodic sensitization of officers of various Departments and Local Bodies concerned with welfare of senior citizens, towards the needs of such citizens, and the duty of the officers towards the latter;
(Viii)review the progress of investigation and trial of cases relating to senior citizens in the district, except in cities having a Police Commissioner;