Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Ltd vs Grapco Industries Ltd on 21 September, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-18 CS/301/1998 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE RAJASTHAN BANK FINANCIAL SERVICES LTD.

-Versus-

GRAPCO INDUSTRIES LTD. BEFORE The Hon'ble Justice SUGATO MAJUMDAR Date: 21st September, 2023 APPEARANCE:

Mr. Sorojit Dasgupta, Adv. Mr. Niharika Singh, Adv.
Mr. Rupal Singh, Adv.
Mr. Ashok Kr. Singh, Adv.
...for the plaintiff.
The Court: The plaint is presented today by the department.
It appears from the plaint that the instant suit is related to commercial transaction. Therefore, let the case appear in the list of commercial division.
Department is directed to do the needful for converting it to a commercial suit.
Let the matter appear in the list on 30th November, 2023 in the commercial division.
(SUGATO MAJUMDAR, J.) A/s.