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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Haryana State Industrial & ... vs Satish Kumar & Ors on 13 December, 2021

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                AT CHANDIGARH
                                                          RFA No. 1966 of 2016(O&M)
                                                          Date of Decision:13.12.2021
Haryana State Industrial and Infrastructure Development Corporation, C-
13-14, Sector 6, Panchkula through its Divisional Town Planner ( wrongly
mentioned as Industrial Department Haryana in reference petition and
award)
                                                         ......Appellant(s)
                                    Versus
Satish Kumar and another
                                                         .....Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:           Mr. Pritam Singh Saini, Advocate and
                   Mr. Vishal Garg, Advocate
                   for the HSIIDC.
                   Mr. Deepak Kumar, Advocate,
                   Mr. Deepak Sharma, Advocate,
                   Mr. Bhag Singh, Advocate,
                   Mr. Gurmandeep Singh Sullar, Advocate,
                   Mr. Yadvinder Singh Turka, Advocate,
                   Mr. Jagram Singh Cooner, Advocate,
                   Mr. Ishan Singh Cooner, Advocate,
                   Mr. Sandeep singh Jattan, Advocate,
                   Mr. Jasmer Chand, Advocate,
                   Mr. Surinder Mohan Sharma, Advocate
                   Mr. Mohan Singh Puri, Advocate
                   Mr. Manoj Pundir, Advocate and
                   Mr. Saurabh Bhardwaj, Advocate
                   for the landowners.
         Mr. Shivendra Swaroop, AAG, Haryana
         Ms. Vibha Tiwari, AAG, Haryana.
                    *****
ANIL KSHETARPAL, J.

For orders, see order of the even date passed in Regular First Appeal No. 5100 of 2015, titled as Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited), Sector 6, Panchkula, through the District Town Planner Vs. Prem Parkash and another.



                                                              (ANIL KSHETARPAL)
13.12.2021                                                         JUDGE
Priyanka Thakur
                          Whether speaking/reasoned?           Yes/No
                          Whether reportable?                  Yes/No




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