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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

State of Maharashtra - Subsection

Section 313(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)a Council is not competent to perform duties imposed upon it by or under this Act or any other law for the time being in force, or