Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 14, Cited by 0]

Karnataka High Court

Akshara Motors Pvt Ltd vs The Secretary on 28 October, 2016

Author: A.N.Venugopala Gowda

Bench: A.N. Venugopala Gowda

                            1




                                               ®
     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 28TH DAY OF OCTOBER, 2016

                       BEFORE

     THE HON'BLE MR. JUSTICE A.N. VENUGOPALA GOWDA

       WRIT PETITION Nos.56099-56184/2015 (L-RES)
                           C/W
       W.P.Nos.7387/2016 (L-MW), 7391/2016 (L-RES),
 7453-7458/2016 (L-RES), 7459-7465/2016, 7556/2016
 (L-MW), 8196-8199/2016 (L-RES), 10069/2016, 11109-
     11110/2016, 12837-12855/2016, 13207-13213/2016,
     13887/2016, 14259-14260/2016 15120-15126/2016,
          15974-16013/2016, 20312-20313/2016,
        20931-20932/2016 AND 25215/2016 (L-MW)

In W.P.Nos.56099-56184/2015

BETWEEN:

1.      AKSHARA MOTORS PVT. LTD.,
        SY.NO.13 11 K M
        KANAKAPURA ROAD
        BANGALORE - 560 062
        REPRESENTED BY ITS MANAGING DIRECTOR
        M.P. SHYAM
        AGED ABOUT 52 YEARS
        BENGALURU CITY.
                          2




2.   PRERANA MOTORS (P) LTD.,
     PRIDE HULKUL, 1ST FLOOR
     116, LALBAGH ROAD
     BANGALORE - 560 027
     REPRESENTED BY ITS MANAGING DIRECTOR
     A.R.GOPAL
     AGED ABOUT 49 YEARS
     BENGALURU CITY.

3.   PRERANA MOTORS REGIO
     PRIDE HULKUL, 1ST FLOOR
     NO.116, LALBAGH ROAD
     BANGALORE - 560 027
     REPRESENTED BY ITS MANAGING DIRECTOR
     A.R.GOPAL
     AGED ABOUT 49 YEARS
     BENGALURU CITY.

4.   ABHARAN MOTORS PVT. LTD.,
     NO.5-89E3, NH - 66
     NITTUR
     UDUPI - 576 102
     REPRESENTED BY ITS DIRECTOR
     MAHESH M. KAMATH
     AGED ABOUT 51 YEARS
     UDUPI.

5.   ADISHAKTI CARS PVT. LTD.,
     NO.21, SHANKARMUTT ROAD
     SHESHADRIPURAM
     SHIMOGA - 577201
     REPRESENTED BY ITS MANAGING DIRECTOR
     VENKATESH N. TATASKAR
     AGED ABOUT 58 YEARS
     SHIVAMOGGA.

6.   ADVAITH MOTORS PVT. LTD.,
     NO.32, RESIDENCY ROAD
     BANGALORE - 560025
     REPRESENTED BY ITS DIRECTOR SVSS GUPTA
     AGED ABOUT 47 YEARS
     BENGALURU CITY.
                            3




7.    ADVAITH AUTOMATION PVT. LTD.,
      NO.40/1, SOUTH END ROAD
      BASAVANAGUDI
      BANGALORE - 560004
      REPRESENTED BY ITS MANAGING DIRECTOR
      M.P. SHYAM
      AGED ABOUT 52 YEARS
      BENGALURU CITY.

8.    ANANTH CARS AUTO PVT. LTD.,
      NO.401, KUMBARA STREET MAIN ROAD
      OLD MADRAS ROAD
      K.R.PURAM
      BANGALORE - 560 036
      REPRESENTED BY ITS MANAGING DIRECTOR
      A.KRISHNA RAJU
      AGED ABOUT 41 YEARS
      BENGALURU CITY.

9.    APPLE AUTO PVT. LTD.,
      102/1, SHANTHA KUMAR LAYOUT
      OUTER RING ROAD
      B.NARAYANAPURA, WHITEFIELD
      BANGALORE - 560016
      REP. BY ITS MANAGING DIRECTOR
      C.CHANDRASHEKAR
      AGED ABOUT 47 YEARS
      BENGALURU CITY.

10.   ARVIND MOTORS PVT. LTD.,
      NO.19, SHIVASHANKAR PLAZA
      LALBAGH ROAD
      RICHMOND CIRCLE
      BANGALORE - 560027
      REPRESENTED BY ITS MANAGING DIRECTOR
      A.KRISHNA RAJU
      AGED ABOUT 41 YEARS
      BENGALURU CITY.

11.   ARYAN AUTO AGENCIES PVT. LTD.,
      NO.23, THIMMAIAH ARCADE
      HAL AIRPORT ROAD, DOMLUR
      BANGALORE - 560071
                             4




      REPRESENTED BY ITS MANAGING DIRECTOR
      A. ASHWIN
      AGED ABOUT 51 YEARS
      BENGALURU CITY.

12.   AUTOMOBILE SERVICE CENTRE
      NO.11, SADARAMANGALA INDL. AREA
      NEAR ITPL, WHITEFIELD ROAD
      BANGALORE - 560048
      REPRESENTED BY ITS PARTNER
      V.VIJENDRA
      AGED ABOUT 55 YEARS
      BENGALURU CITY.

13.   BANGALORE MOTORS PVT. LTD.,
      VST VISTAS, NO.1
      PALACE CROSS ROAD
      BANGALORE - 560020
      REPRESENTED BY ITS DIRECTOR
      P.V. SUJAY
      AGED ABOUT 53 YEARS
      BENGALURU CITY.

14.   BHARATH AUTO CARS PVT. LTD.,
      NH 66, KUNTICAN JUNCTION
      MANGALORE - 575004
      REPRESENTED BY ITS MANAGING DIRECTOR
      SACHIN M. PAI
      AGED ABOUT 60 YEARS
      MANGALURU,

15.   BHARATH VEHICLE WORKS
      NO.3-9/2, AIRPORT ROAD
      YEYYADI
      MANGALORE - 575008
      REPRESENTED BY ITS CEO
      SANDESH SHENOY
      AGED ABOUT 54 YEARS
      MANGALURU.

16.   BIMAL MOTORS
      SITE NO.90, PLOT NO.241/242/278/90
      NO.7, BYATARAYANAPURA
                            5




      BELLARY ROAD, NH-7
      BANGALORE - 560072
      REPRESENTED BY ITS DIRECTOR
      SUNIL KUMAR
      AGED ABOUT 51 YEARS
      BENGALURU CITY.

17.   BIMAL AUTO AGENCY INDIA PVT. LTD.,
      NO.60/2, CHAND TOWER
      WHITE FIELD ROAD
      MAHADEVAPURA POST
      BANGALORE - 560048
      REPRESENTED BY ITS DIRECTOR
      NAVEEN KUMAR
      AGED ABOUT 56 YEARS
      BENGALURU CITY.

18.   CAUVERY MOTORS PVT. LTD.,
      SY.NO.13, 11 KM
      KANAKAPURA ROAD
      BANGALORE - 560062
      REPRESENTED BY ITS DIRECTOR
      SHYAM M P.
      AGED ABOUT 52 YEARS
      BENGALURU CITY.

19.   CHAMUNDI MOTORS
      NO.225/2, NEAR 10TH BTS BUS DEPOT
      2ND MAIN ROAD
      BRINDAVANA NAGAR, HBR LAYOUT
      BANGALORE - 560043
      REPRESENTED BY ITS MANAGING DIRECTOR
      HEMANTH KUMAR N.,
      AGED ABOUT 47 YEARS
      BENGALURU CITY.

20.   CITY HONDA
      NO.63, St. MARKS ROAD
      BANGALORE - 560001
      REPRESENTED BY ITS PARTNER
      V.V.SUJAY
      AGED ABOUT 51 YEARS
      BENGALURU CITY.
                            6




21.   DURGA MOTORS COMPANY
      NH 66, KULUR JUNCTION
      NEW MANGALORE - 575013
      REPRESENTED BY ITS MANAGING DIRECTOR
      KUMAR, AGED ABOUT 46 YEARS
      MANGALURU.

22.   DYUTHI MOTORS PVT. LTD.,
      NO.201/1 & 2,HUNSUR ROAD,
      HINKAL,
      MYSORE-570 017
      REPRESENTED BY ITS MANAGING DIRECTOR
      VISHWASU, AGED ABOUT 43 YEARS
      MYSURU.

23.   EXCEISIOR AUTOMOBILES PVT LTD.,
      SYRVEY NO.38/2, PADUKODI VILLAGE,
      KULOOR-KAVOOR ROAD,
      MANGALORE-575 010
      REPRESENTED BY ITS DIRECTOR
      VINOD PATEL
      AGED ABOUT 48 YEARS
      MANGALURU.

24.   GARUDA AUTOCRAFTS PVT. LTD.,
      NO.29, LALBAGH ROAD,
      BANGALORE-560 027
      REPRESENTED BY ITS MANAGING DIRECTOR
      A.C.KRISHNA RAJU
      AGED ABOUT 47 YEARS
      BENGALURU CITY.

25.   I.G. WORKSHOP
      NO.63, ST. MARKS ROAD,
      BANGALORE-560001
      REPRESENTED BY ITS PARTNER
      V.V.VIJENDAR
      AGED ABOUT 46 YEARS
      BENGALURU CITY.

26.   KALYANI MOTORS PVT LTD.,
      24/1, 25/1, NAYANDANAHALLI SIGNAL,
      100 FEET RING ROAD,
                            7




      MYSORE ROAD JUNCTION,
      BANGALORE-560 039
      REPRESENTED BY ITS MANAGING DIRECTOR
      A. MOHAN RAJU
      AGED ABOUT 56 YEARS
      BENGALURU CITY.

27.   KARNATAKA AGENCIES
      NH 66, KOTTARA CHOWKI,
      MANGALORE-575 006
      REPRESENTED BY ITS MANAGING PARTNER
      R.C. ROADIGAS
      AGED ABOUT 58 YEARS
      MANGALURU.

28.   MAHANTH MOTORS
      OPP.GMIT COLLEGE, HARIHAR ROAD,
      DAVANAGERE-577 006
      REPRESENTED BY ITS MANAGING DIRECTOR
      T.H. PRASHANTH
      AGED ABOUT 57 YEARS
      DAVANGERE.

29.   MANGALORE FORCE
      OPP.CANARA BANK, KOTTARA CHOWKI
      MANGALORE-575 006
      REPRESENTED BY ITS MANAGING DIRECTOR
      MUKESH MALPE
      AGED ABOUT 57 YEARS
      MANGALURU.

30.   MARUTHI MOTORS
      202, 2ND FLOOR, EMBASSY CLASSIC,
      VITTAL MALLYA ROAD,
      BANGALORE-560001
      P.H. PRASHANTH
      AGED ABOUT 57 YEARS
      BENGALURU CITY.

31.   MEGHAVATH COMPANY (P) LTD.,
      36/1, MUNIVENKATAPPA COMPLEX,
      BELLARY MAIN ROAD, GANGANAGAR,
      BANGALORE-560 032,
                            8




      REPRESETNED BY ITS MANAGING DIRECTOR
      SAPTHAGIRI M.S.
      AGED ABOUT 52 YEARS
      BENGALURU CITY.

32.   METRO FORD
      VST AUTO ANCILLARIES PVT LTD.,
      VST VISTAS NO.1, PALACE CROSS ROAD,
      BANGALORE-560 020
      REPRESENTED BY ITS DIRECTOR
      V.V.PRAVINDA
      AGED ABOUT 48 YEARS
      BENGALURU CITY.

33.   MANDOVI MOTORS PVT LTD.,
      NO.40/4, LAVELLE ROAD,
      BANGALORE-560 001,
      REPRESENTED BY ITS MANAGING DIRECTOR
      A. ASHOKA RAO
      AGED ABOUT 43 YEARS
      BENGALURU CITY.

34.   NARAYAN CARS PVT LTD.,
      IBRAHIMPUR RING ROAD, NH-50,
      BIJAPUR-586 109,
      REPRESENTED BY ITS MANAGING DIRECTOR
      GOPAL P. JOSHI
      AGED ABOUT 51 YEARS
      VIJAYAPURA.

35.   PATEL CARS PVT LTD.,
      NH 65, MANGALORE GOA BYPASS ROAD,
      DEREBAIL KOTTARA,
      MANGALORE-575 006,
      REPRESENTED BY ITS DIRECTOR
      VIOND PATEL
      AGED ABOUT 41 YEARS
      MANGALURU.

36.   PAI SALES PVT LTD.,
      MANGALADEVI TEMPLE ROAD,
      PANDESHWAR,
      MANGALORE-575 001
                           9




      REPRESETNED BY MANAGING DIRECTOR
      T. GANAPATHI PAI
      AGED ABOUT 43 YEARS
      MANGALURU.

37.   PRATHAM MOTORS PVT LTD.,
      16, MARATHHALLI OUTER RING ROAD,
      BELLANDUR,
      BANGALORE-560 103
      REPRESENTED BY ITS CEO
      SMAR VIKRAM BASIN
      AGED ABOUT 53 YEARS
      BENGALURU CITY.

38.   RAHUL CARS INDIA PVT. LTD.,
      SHESHADRIPURAM
      SHANKAR MUTT ROAD
      SHIMOGGA-577 201
      REPRESENTED BY ITS MANAGING DIRECTOR
      M. RAVI KUMAR
      AGED ABOUT 57 YEARS
      SHIVAMOGGA.

39.   RNS MOTORS LTD
      2275, TUMKUR ROAD
      YESHWANTHPUR
      BANGALORE-560 022
      REPRESENTED BY ITS GENERAL MANAGER
      SUNIL R. SHETTY
      AGED ABOUT 57 YEARS
      BENGALURU CITY..

40.   RNS EARTH MOVERS PVT. LTD
      2275, TUMKUR ROAD
      YESHWANTHPUR
      BANGALORE-560 022
      REPRESENTED BY ITS GENERAL MANAGER
      SAGAR VITTAL RAO
      AGED ABOUT 51 YEARS
      BENGALURU CITY.

41.   RUTVI MOTORS
      2658/1-2, DENTAL COLLEGE ROAD
                           10




      M C C B BLOCK
      DAVANGERE-577 004
      REPRESENTED BY ITS MANAGING DIRECTOR
      SAGAR VITTAL RAO
      AGED ABOUT 51 YEARS
      DAVANGERE.

42.   SAPHIRE MOTORS PVT. LTD.,
      NO.108, 13TH K M
      MYSOR ROAD, NEAR R.V. ENGG. COLLEGE
      BANGALORE-560 059
      REPRESENTED BY ITS MANAGING DIRECTOR
      KALIF HUSSAIN
      AGED ABOUT 33 YEARS
      BENGALURU CITY.

43.   SILICON MOTORS
      50 R V ROAD
      BASAVANAGUDI
      BANGALORE-560 004
      REPRESENTED BY ITS PARTNER
      SAHILESH M. BALILGA
      AGED ABOUT 43 YEARS
      BENGALURU CITY.

44.   SIREESH AUTO PVT. LTD
      97/B, I FLOOR, 8TH BLOCK
      KORAMANGLA
      BANGALORE-560 095
      REPRESENTED BY ITS DIRECTOR
      NAGESH D.,
      AGED ABOUT 47 YEARS
      BENGALURU CITY.

45.   SKMS MOTORS PVT. LTD.
      NO.371/271, P B ROAD
      AVARAGERE
      DAVANGERE-577 003
      REPRESENTED BY ITS MANAGING DIRECTOR
      NAGARAJ, AGED ABOUT 47 YEARS
      DAVANGERE.
                            11




46.   SPRINT YAMAHA
      NO.55/8, HOSUR MAIN ROAD,
      KUDLU GATE, HONGASANDRA,
      BANGALORE-560068
      REPRESENTED BY ITS MANAGING DIRECTOR
      A.R.GOPAL, AGED ABOUT 49 YEARS
      BENGALURU CITY.

47.   SURAKSHAA CAR CARE PVT. LTD.,
      30/3, OPP. INFOSYS, HOSUR MAIN ROAD,
      ELECTRONIC CITY POST,
      BANGALORE-560 100
      REPRESENTED BY ITS DIRECTOR
      RAMESH PRASAD PAI
      AGED ABOUT 42 YEARS
      BENGALURU CITY.

48.   TRIDENT AUTOMOBILES PVT. LTD.,
      NO.1, LOWER PALACE ORCHARDS,
      SANKEY ROAD,
      BANGALORE-560 003
      SAMIR CHOWDARY
      AGED ABOUT 31 YEARS
      BENGALURU CITY.

49.   TRIDENT AUTO PRIVATE LIMITED
      SY.NO.18/1B, MYSORE ROAD,
      NEXT TO RAJARAJESHWARINAGAR ARCH,
      NAYANDAHALLI, KENGERI HOBLI,
      BANGALORE-560 039
      REPRESENTED BY ITS DIRECTOR
      BALACHANDRAN
      AGED ABOUT 53 YEARS
      BENGALURU CITY.

50.   TRIDENT AUTO ENTERPRISED PVT. LTD.,
      NO.210/2, UPPER PALACE ORCHARDS,
      BELLARY ROAD,
      SADASHIVANAGAR,
      BANGALORE-560 080
      REPRESENTED BY ITS DIRECTOR
      BALACHANDRAN
                             12




      AGED ABOUT 53 YEARS
      BENGALURU CITY.

51.   TRIBHUVAN MOTORS
      KULLUR FERRY ROAD,
      NEAR ASHOKNAGARA POST OFFICE
      KOTTARA
      MANGALORE-575006
      REP. BY ITS DIRECTOR
      M.LALITH, AGED ABOUT 39 YEARS
      MANGALURU.

52.   UNITED CAR PVT. LTD.,
      NH 75, NEAR PADIL JUNCTION,
      PADIL, MANGALORE - 575 007
      REPRESENTED BY ITS DIRECTOR
      A.R.G. RAO
      AGED ABOUT 43 YEARS
      MANGALURU.

53.   URS KAR SERVICE CENTRE (P) LTD.,
      CH-11, NEW KANTHARAJ URS ROAD,
      KRISHNAMURTHYPURAM,
      MYSORE-570 004
      REPRESENTED BY ITS MANAGING DIRECTOR
      KANTHARAJ URS
      AGED ABOUT 53 YEARS
      MYSURU.

54.   VALUE MOTOR AGENCY PVT. LTD.,
      16/A, MILLERS ROAD,
      VASANTHNAGAR,
      BANGLAORE-560 052.
      REPRESENTED BY ITS MANAGING DIRECTOR
      SYED KABIT AHMED
      AGED ABOUT 59 YEARS
      BENGALURU CITY.

55.   VECTO MOTORS
      58/1A, SINGASANDRA,
      HOSUR MAIN ROAD,
      BANALORE-560 068
      REPRESENTED BY ITS MANAGING DIRECTOR
                             13




      A.R.GOPAL
      AGED ABOUT 43 YEARS
      BENGALURU CITY.

56.   VIBRANT MOTORS
      C/O MANJUNATH TYRES,
      NEAR KMF MILK DIARY,
      KULSHEKAR CHOWKI,
      KULSHEKAR,
      MANGALORE-575 005
      REPRESENTED BY ITS PARTNER
      M.LALITH, AGED ABOUT 39 YEARS
      MANGALURU.

57.   VIDHATRI MOTORS (P) LTD.,
      SY.NO.200/1, HINKAL MAIN ROAD,
      HINKAL, MYSORE-570 017
      REPRESENTED BY ITS MANAGING DIRECTOR
      SHARATH CHANDRA RAJU
      AGED ABOUT 43 YEARS
      MYSURU.

58.   VIJAYA MOTOR SALES & SERVICE,
      'VIJAYA COMPLEX',BYPASS ROAD,
      URGADUR,
      SHIMOGA-577 203,
      REPRESENTED BY ITS MANAGING DIRECTOR
      VADUDEV SHENOY
      AGED ABOUT 53 YEARS
      SHIVAMOGGA.

59.   VST AUTO AGENCY
      NO.459, DHANALAKSHMI BUILDING,
      COTTON PET,
      BANGALORE-560 053
      VISHNU, AGED ABOUT 52 YEARS
      BENGALURU CITY.

60.   VINAYAKA CAR PVT. LTD.,
      REVACK BUILDING #50/2,
      OLD MARAS ROAD,
      T.C. PALYA CROSS,
      GARDEN CITY COLLEGE ROAD,
                           14




      BANGALORE-560 049
      REPRESENTED BY ITS MANAGING DIRECTOR
      SURESH KUMAR
      AGED ABOUT 55 YEARS
      BENGALURU CITY.

61.   AUTO MAC SERVICES
      OPP: UNKAL LAKE,
      TAJ NAGAR MAIN ROAD,
      UNKAL, HUBLI-580 025.
      REPRESENTED BY ITS PARTNER
      SHITAL V. FETODUES
      AGED ABOUT 54 YEARS
      DHARWAD.

62.   AUTO RE-CONDITIONERS
      P.P. JAVALI BUILDING,
      NEW COTTON MARKET,
      HUBLI - 580 029
      REPRESENTED BY ITS PARTNER
      VINAY J. JAHAVI
      AGED ABOUT 55 YEARS
      DHARWAD.

63.   BELLAD ENGINEERS PVT. LTD.,
      "BELLAD CHAMBER III" UNKAL CROSS,
      HUBLI - 580 031.
      REPRESENTED BY ITS DIRECTOR
      MAHESH BELLAGI
      AGED ABOUT 55 YEARS
      DHARWAD.

64.   BHARATH MOTORS
      MAHADEV PLAZA
      KOLHAPUR CIRCLE,
      NEHARU NAGAR,
      BELGAUM - 590 010
      REPRESENTED BY ITS PARTNER
      R.M. PATIL
      AGED ABOUT 51 YEARS.

65.   CHADHA AUTO AGENCIES
      OPP. SAWAI GANDHARVA HALL,
                           15




      DESHPANDE NAGAR,
      HUBLI - 580 029
      REPRESENTED BY ITS PARTNER
      S.S.CHANDRA
      AGED ABOUT 53 YEARS.

66.   CHALUKYA MOTORS PVT. LTD.,
      KUSTAGI BUILDING,
      OPP. GODAG CO-OP. INDUSTRIAL ESTATE,
      HUBLI,
      GADAG - 585 103
      REPRESENTED BY ITS MANAGING DIRECTOR
      RUDRAMMA GULAGHI
      AGED ABOUT 52 YEARS.

67.   GCD MOTORS PVT. LTD.,
      NO.17, DEVRAYA CAMP
      BELGAVI - 590 001
      REPRESENTED BY ITS DIRECTOR
      ROHIT R. DHESHPANDE
      AGED ABOUT 51 YEARS.

68.   JAGAJAMPI AUTO PVT. LTD.,
      SR.NO.4830/2, OPP. OLD HOSPITAL
      AMBEDKAR ROAD,
      BELGAUM - 590 001
      REPRESENTED BY ITS EXECUTIVE DIRECTOR
      B.S.BADAGAL
      AGED ABOUT 51 YEARS
      BELAGAVI.

69.   JAVALI AUTOMOBILE PVT. LTD.,
      OPP. UNKAL LAKE, P.B.ROAD,
      HUBLI,
      REPRESENTED BY ITS DIRECTOR
      SUHAS J. JAVALI
      AGED ABOUT 49 YEARS
      DHARWAD.

70.   KATWA MOTORS
      NO.325, PB ROAD,
      BELGAUM - 590003
      REP. BY ITS MANAGING PARTNER
                             16




      PRAVEEN GOPAL KATWA
      AGED ABOUT 43 YEARS
      BELAGAVI.

71.   MAHANTH AUTOMOTIVES PVT. LTD.,
      PLOT NO.9, 10, 11
      BHAIRIDEVAKOPPA,
      NEAR APMC, P.B.ROAD,
      HUBLI - 580 025
      REP. BY ITS MANAGING DIRECTOR
      MAHANTH, AGED ABOUT 41 YEARS
      DHARWAD.

72.   MANGESH MOTORS
      NO.17, DEVRAJYA CAMP,
      BELAGAVI - 590001
      REP. BY ITS PARTNER
      ROHIT R. DESHPANDE
      AGED ABOUT 51 YEARS
      BELAGAVI.

73.   MANICKBAG AUTOMOBILES PVT. LTD.,
      NO.360, DHARWAD ROAD,
      BELGAUM - 590 016
      REP BY ITS DIRECTOR
      SANJOT SHAH, AGED ABOUT 41 YEARS
      BELAGAVI.

74.   MANICBAG SERVICES
      NO.362, DHARWAD ROAD,
      BELGAUM - 590 016
      REP BY ITS PARTNER
      BHUSHAN MIRJI
      AGED ABOUT 43 YEARS
      DHARWAD.

75.   NAGSHANTI ENTERPRISES
      OPP: HANS HOTEL,
      VIDYANAGAR, P.B. ROAD,
      HUBLI - 580 031
      REP BY ITS PARTNER
      PRAVEEN GUDI
                             17




      AGED ABOUT 37 YEARS
      DHARWAD.

76.   NAGSHANTI MOTORS PVT LTD
      DR. B.R.AMBEDKAR ROAD,
      OPP. DISTRICT CIVIL HOSPITAL,
      BELGAUM -590002
      REP BY ITS DIRECTOR
      PRAVEEN GUDI
      AGED ABOUT 37 YEARS
      BELAGAVI.

77.   NAGASHANTI AUTO CARS LLP
      OPP. P.C. JAIN COLLEGE,
      VIDYANAGAR, HUBLI - 580031
      REP BY ITS PARTNER
      PRAVEEN GUDI
      AGED ABOUT 37 YEARS
      DHARWAD.

78.   NAGASHANTHI CARS PVT. LTD.,
      PLOT NO.16, KHANAPUR ROAD,
      UDYAMBAG,
      BELGAUM-590 008
      REPRESENTED BY ITS DIRECTOR
      PRAVEEN GUDI
      AGED ABOUT 37 YEARS
      BELAGAVI.

79.   PATSON AGENCIES
      NO.3951/2, P B ROAD,
      BELGAUM-590003
      REPRESENTED BY ITS PARTNER
      HARSHA P. PATIL
      AGED ABOUT 49 YEARS
      BELAGAVI.

80.   PATSON MOTORS PVT LTD.,
      NO.3951/2, P B ROAD,
      BELGAUM-590003
      REPRESENTED BY ITS DIRECTOR
      HARSHA P.PATIL
                             18




      AGED ABOUT 49 YEARS
      BELAGAVI.

81.   PRITI CARS PVT LTD.,
      PLOT NO.498/3-17-18,
      BHAIRIDEVARKAPPA,
      HUBLI-580 031
      REPRESENTED BY ITS DIRECTOR
      SACHIN, AGED ABOUT 39 YEARS
      DHARWAD.

82.   S.C.MOTORS
      NEW GANDHINAGAR,
      P B ROAD, BELGAUM - 560 016
      REPRESENTED BY ITS PROPRIETOR
      VICTOR PINTO
      AGED ABOUT 35 YEARS
      BELAGAVI.

83.   SHANTHESHA MOTORS PVT. LTD.,
      VAIBHAV NAGAR
      BESIDE VITHALIE TEMPLE,
      INDAL ROAD, BELGAUM-590010
      REPRESETNED BY ITS GENERAL MANAGER
      PRASAD JOSHI
      AGED ABOUT 54 YEARS
      BELAGAVI.

84.   SHANTHESHA AUTO PVT LTD.,
      SHIVA AVENUE, GOKUL ROAD,
      HUBLI-580030
      REPRESENETED BY ITS GENERAL MANAGER
      PRASAD JOSHI,
      AGED ABOUT 54 YEARS
      DHARWAD.

85.   SHODHA MOTORS PVT LTD.,
      HUBLI DHARWAD ROAD, RAYAPUR,
      HUBLI-580002
      REPRESENTED BY ITS DIRECTOR
      PRASAD JOSHI
      AGED ABOUT 54 YEARS
      DHARWAD.
                            19




86.    SUTARIA AUTO CENTRE
       P B ROAD, OPP. UNKAL LAKE,
       UNKAL, HUBLI-580031
       REPRESENTED BY ITS PARTNER
       SACHIN
       AGED ABOUT 39 YEARS
       DHARWAD.
                                         ... PETITIONERS


(BY SRI S.N.MURTHY, SENIOR ADV. FOR
    M/s. S.N. MURTHY ASSOCIATES, ADVS. FOR P1;
    SRI S.N. MURTHY, SENIOR ADV. FOR
    SRI SOMASHEKAR, ADV. FOR P2 & P86;
    SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI C.K. SUBRAMANYA, ADV. FOR P3 to P85)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT
       GOVERNMENT OF KARNATAKA
       VIKASA SOUDHA
       BANGALORE - 560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA
       KARMIKA BHAVANA
       BANNERGHATTA ROAD
       BANGALORE - 560029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC)
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM
       BANGALORE - 560 003.

4.     BHARATIYA MAZDOOR SANGHA
       NO.458, OTC ROAD, COTTONPET,
       BANGALORE - 560 053
       REPRESENTED BY ITS PRESIDENT.
                           20




5.   CITU
     NO.40/5, 2ND 'B' MAIN ROAD,
     16TH CROSS, SAMPANGIRAMA NAGARA,
     BANGALORE - 560 027
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS' UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP
     MYSORE ROAD
     BANGALORE - 560 026.

7.   KARNATAKA STATE HOTEL WORKERS
     WELFARE ASSOCIATION,
     NO.118, 4TH CROSS
     16TH MAIN ROAD, J.C. NAGAR
     BANGALORE - 560 086.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK
     CHIKAMAGALUR DISTRICT.

9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED AS PER ORDER
     DATED 19.08.2016.

                                      ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.SUBBA RAO, SENIOR ADV. FOR
    M/s. SUBBA RAO & CO. ADVS. FOR R5;
    SRI V.R. DATAR, ADV. FOR R3;
    SMT. H.MANGALAMBA RAO, ADV. FOR R4;
    SRI CLIFTON D ROZARIO, ADV. FOR R6;
                              21




   R7 & R8 SERVED BUT UNREPRESENTED;
   SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R9)

     W.P.Nos.56099-56184/2015 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO THE ISSUANCE OF NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYEMENT IN AUTOMOBILE ENGINEERING
INDUSTRY [INCLUDING SERVICING AND REPAIRING WORKS]
IS CONCERNED (ANNEXURE-G) AND QUASH THE NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYMENT IN AUTOMOBILE ENGINEERING
INDUSTRY (INCLUDING SERVICING AND REPAIRING WORKS)
IS CONCERNED (ANNEXURE-G), DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES MADE
THEREUNDER.

In W.P.No.7387/2016

BETWEEN:

MATRIX AUTO VENTURES
A REGISTERED PARTNERSHIP FIRM
HAVING ITS REGISTERED OFFICE
NO.8-181(E), MATRIC DIYA,
UDUPI MANIPAL ROAD
SHIVALLI VILLAGE, KUNJIBETTU,
UDUPI-576102
REPRESENTED BY ITS PARTNERS


     i) SHRI D.RAJENDRA KUMAR
        AGE: MAJOR.

     ii) Dr. NEETHA R. KUMAR
         AGE: MAJOR.
                                         ... PETITIONER

(BY SRI SACHIN B.S., ADV.)
                             22




AND:

1.     STATE OF KARNATAKA
       REP. BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF LABOUR,
       VIDHANA SOUDHA,
       BANGALORE - 560 001.

2.     ALL INDIA CENTRAL COUNCIL OF
       TRADE UNIONS (AICCTU)
       NO.18, RIYAZ BUILDING,
       BASAVANAGAR MAIN ROAD,
       HOODI, M.D. PURA,
       BANGALORE - 560 048
       REP. BY ITS PRESIDENT
       SHRI S. BALAKRISHNAN.
                                         ... RESPONDENTS

(BY SRI D.ASWATHAPPA, AGA FOR R1;
    SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R2)


     W.P.NO.7387/2016 IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
NOTIFICATION DATED 30.07.2015 ISSUED BY 1ST RESPONDENT
AT ANNEXURE-A.

In W.P.No.7391/2016

BETWEEN:

AUTO MATRIX
A REGISTERED PARTNERSHIP FIRM,
HAVING ITS REGISTERED OFFICE
NO.4-1-1/1 & 3, MANJUSHA, BEJAI,
MANGALORE - 575 004
D.K. DISTRICT
REPRESENTED BY PARTNERS

       i) SHRI D. RAJENDRA KUMAR
          AGE 52 YEARS.
                               23




       ii) D.HARSHENDRA KUMAR
           AGE 49 YEARS.

       iii) Dr. NEETHA R. KUMAR
            AGE 50 YEARS.
                                           ... PETITIONER
(BY SRI SACHIN B.S., ADV.)

AND:

1.     STATE OF KARNATAKA
       REP. BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF LABOUR,
       VIDHANA SOUDHA,
       BANGALORE - 560 001.

2.     ALL INDIA CENTRAL COUNCIL OF
       TRADE UNIONS (AICCTU)
       NO.18, RIYAZ BUILDING,
       BASAVANAGAR MAIN ROAD,
       HOODI, M.D. PURA,
       BANGALORE - 560 048
       REP. BY ITS PRESIDENT
       SHRI S. BALAKRISHNAN.
                                         ... RESPONDENTS

(BY SRI D.ASWATHAPPA, AGA FOR R1;
    SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R2)

     W.P.NO.7391/2016 IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
NOTIFICATION DATED 30.07.2015 ISSUED BY 1ST RESPONDENT
AS PER ANNEXURE-A.

In W.P.Nos.7453-7458/2016

BETWEEN:

1.     KARNATAKA SMALL SCALE INDUSTRIES
       ASSOCIATION (KASSIA)
       NO.2/106, 17TH CROSS,
       MAGADI CHORD ROAD, VIJAYANAGAR,
                            24




     BANGALORE - 560 040
     REP. BY ITS HONORARY GENERAL SECRETARY
     SRI K.B. ARASAPPA.

2.   THE MANGALORE TRADING ASSOCIATION PVT. LTD.,
     PROPRIETOR OF SHARADA PRESS
     CAR STREET,
     MANGALORE-575001
     REP. BY ITS DIRECTOR
     SRI V. GANESH KAMATH.

3.   M/s. PREMA SAI PRINTERS AND PUBLISHERS
     SHED NO.C-26, INDUSTRIAL ESTATE, YEYYADI
     MANGALORE-575008
     REP. BY ITS DIRECTOR
     SRI R.SUMANTH PAI.

4.   M/s. SHRATHI PRINTERS AND
     PUBLISHERS INDUSTRIAL AREA
     BAIKAMPADY
     MANGALORE-575010
     REP. BY ITS MANAGING DIRECTOR
     SRI P.MOHANDAS BHANDARY

5.   M/s. GANESH PRINTERS
     LOWER CAR STREET
     KAMBADPALLI ROAD, BUNDER
     MANGALORE-575001
     REPRESENTED BY ITS PARTNER
     SRI SUSHIL PAI.

6.   M/s. CODEWORD PROCESS AND PRINTERS
     SHED NO.C-18, INDUSTRIAL ESTATE,
     YEYYADI, MANGALORE-575008
     REPRESENTED BY ITS PARTNER
     SRI RAJESH DANGE.
                                      ...PETITIONERS

(BY SRI S.N. MURTHY, SENIOR ADV. FOR
    SRI SOMASHEKAR, ADV.)
                            25




AND:

1.     THE GOVERNMENT OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL SECRETARY,
       DEPARTMENT OF LABOUR,
       VIKAS SOUDHA,
       BANGALORE-560001.

2.     THE COMMISSIONER OF LABOUR IN KARNATAKA
       BANNERGHATTA ROAD,
       BANGALORE-560029.

3.     THE PRESIDENT
       ALL INDIA TRADE UNION CONGRESS
       6, SIRUR PARK ROAD, SESHADRIPURAM,
       BANGALORE-560020.

4.     THE PRESIDENT
       CENTRE OF INDIAN TRADE UNIONS (CITU)
       JYOTHI BASU BHAVANA
       WEST ANJANEYA TEMPLE STREET
       BASAVANAGUDI
       BANGALORE-560004.

5.     THE PRESIDENT
       BHARITIYA MAZDOOR SANGH
       NO.458, OTC ROAD, COTTONPET
       BANGALORE-560053.

6.     VIKRAM PRINT 'N' PACK
       PLOT NO.160B, INDUSTRIAL AREA
       BAIKAMPADY
       NEW MANGALORE - 11
       REPRESENTED BY ITS PROPRIETOR
       SRI VIKRAM S. KAMATH
       S/O. LATE V. SRINIVAS KUMATH.

7.     THE MANGALORE PRESS
       (A REGISTERED PARTNERSHIP FIRM)
       NO.12-4-337, CAR STREET
       MANGALORE - 575 001
       REPRESENTED BY ITS PARTNER
                            26




      SRI M. VISHNUMOORTHY PRABHU
      S/O. LATE M. BABU RAYA PRABHU.

8.    UDAYA
      PRINTERY AND PUBLICATIONS (P) LTD.,
      KODIABAIL
      MANGALORE - 03
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI S. VIJAYA RAO
      S/O. S. NARAYANA RAO.

9.    PRAKASH OFFSET PRINTERS
      (A REGISTERED PARTNERSHIP FIRM)
      PLOT NO.164, BAIKAMPADY INDUSTRIAL AREA
      MANGALORE - 11
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI P. RAGHUVEER NAYAK
      S/O. LATE MOHAN DAS NAYAK.

10.   THE CANARA PRINTING &
      PUBLISHING HOUSE PRIVATE LTD.,
      PLOT NO.161/A, INDUSTRIAL AREA,
      BAIKAMPADY,
      NEW MANGALORE - 575011
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI VIKRAM S. KAMATH
      S/O. LATE V. SRINIVAS KAMATH.

11.   ALL INDIA CENTRAL COUNCIL OF
      TRADE UNIONS (AICCTU)
      NO.18, RIYAZ BUILDING,
      BASAVANAGAR MAIN ROAD,
      HOODI, M.D. PURA,
      BANGALORE - 560 048
      REP. BY ITS PRESIDENT
      SHRI S. BALAKRISHNAN.
                                         ... RESPONDENTS
(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.B.NARAYANA SWAMY, ADV. FOR R3
    SRI K.M. PRAKASH, ADV. FOR R6 to R10;
    SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R11;
    R4 & R5 ARE SERVED BUT UNREPRESENTED)
                           27




     W.P.Nos.7453-7458/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED    NOTIFICATION   DATED    03.08.2015 AS   AT
ANNEXURE-B.


In W.P.Nos.7459-7465/2016

BETWEEN:

1.   KARNATAKA OFFSET PRINTERS ASSOCIATION
     90/51, 2ND FLOOR
     TOPTEC BUILDING, 2ND MAIN
     RAJAJINAGAR INDUSTRIAL TOWN
     BANGALORE-560 044
     REPRESENTED BY ITS GENERAL SECRETARY
     SRI SHIVRAJ J. SHETTY.

2.   FEDERATION OF KARNATAKA CHAMBERS
     OF COMMERCE AND INDUSTRY
     P.B.NO.9996, K.G. ROAD
     BANGALORE-560 009
     REPRESENTED BY ITS SECRETARY
     SRI M.LOKARAJ

3.   M/s. CARTO PRINTS (P) LTD.,
     NO.58, G.B. PALYA
     KUDLU GATE, HOSUR ROAD
     (BEHIND KEB OFFICE)
     BANGALORE-560 068
     REPRESENTED BY ITS MANAGING DIRECTOR
     SRI KAILASH PODDAR.

4.   LOTUS PRINTERS (P) LTD.,
     # 32/25, 2ND MAIN
     SIR M.V. INDUSTRIAL TOWN
     RAJAJINAGAR
     BANGALORE-560 044
     REPRESENTED BY ITS DIRECTOR
     SRI MANJUNATH D. PATIL
                             28




5.     M/s. MYSORE PLASTICS AND CERAMICS (P) LTD.,
       PRINTING DIVISION
       NO.A-110, INDUSTRIAL ESTATE
       RAJAJINAGAR
       BANGALORE-560 044
       REPRESENTED BY ITS DIRECTOR
       SRI SURENDRANATH B.K.

6.     M/s. SHRADDHA SABURI PRINTERS PVT. LTD.,
       NO.224, PEENYA INDUSTRIAL AREA
       BANGALORE-560 058
       REPRESENTED BY ITS DIRECTOR
       SRI R.BHASKARAN.

7.     M/s. ESSCEE ENTERPRISES
       NO.26, 4TH MAIN, 6TH CORSS
       INDUSTRIAL TOWN, RAJAJINAGAR
       BANGALORE-560 044
       REPRESENTED BY ITS MANAGING PARTNER
       SRI CHANDRASHEKAR.
                                        ... PETITIONERS

(BY SRI S.N. MURTHY, SENIOR ADV. FOR
    SRI SOMASHEKAR, ADV.)

AND:

1.     THE GOVERNMENT OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF LABOUR
       VIKAS SOUDHA
       BANGALORE-560 001.

2.     THE COMMISSIONER OF LABOUR IN KARNATAKA
       BANNERGHATTA ROAD
       BANGALORE-560 029.

3.     THE PRESIDENT
       ALL INDIA TRADE UNION CONGRESS
       6, SIRUR PARK ROAD
       SESHADRIPURAM
       BANGALORE-560 020.
                           29




4.   THE PRESIDENT
     CENTRE OF INDIAN TRADE UNIONS (CITU)
     JYOTHI BASU BHAVANA
     WEST ANJANEYA TEMPLE STREET
     BASAVANAGUDI
     BANGALORE-56O 004.

5.   THE PRESIDENT
     BHARATIYA MAZDOOR SANGHA
     NO.458, OTC ROAD
     COTTONPET
     BANGALORE-560 053.

6.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.
                                      ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K. SUBBA RAO, SENIOR ADV. FOR
    SRI K.N. SATEESHA, ADV. FOR R4;
    SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R6;
    NOTICE TO R3 AND R5 IS SERVED)

     W.P.Nos.7459-7465/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DATED 03.08.2015 AT ANNEXURE-B.


In W.P.No.7556/2016:


BETWEEN:

BOARD OF MANAGEMENT
KLE SOCIETY,
COLLEGE ROAD,
                            30




BELGAUM-590 001,
REPRESENTED BY ITS SECRETARY.
                                           ... PETITIONER

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
       KARMIKA BHAVANA,
       BANNERGHATTA ROAD,
       BENGALURU-560 029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC),
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560 003.

4.     BHARATIYA MAZADOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BENGALURU-560 053
       REPRESENTED BY ITS SECRETARY.

5.     CITU
       NO.40/5, 2ND B MAIN ROAD,
       16TH CROSS, SAMPANGIRAM NAGAR,
       BENGALURU-560 027,
       REPRESENTED BY GENERAL SECRETARY.

6.     GARMENTS & TEXTILE WORKERS UNION
       NO.17/1, 1ST FLOOR,
       HOSAGUDDADAHALLI BUS STOP,
                            31




     MYSORE ROAD,
     BENGALURU-560 026
     REPRESENTED BY ITS PRESIDENT.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086
     REPRESENTED BY ITS GENERAL SECRETARY.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT
     REPRESENTED BY ITS PRESIDENT.

9.   KARNATAKA STATE GOVERNMENT
     HOSTELS & RESIDENTIAL SCHOOLS
     OUTSOURCED EMPLOYEES UNION
     REPRESENTED BY ITS PRESIDENT
     NO.37/A, 8TH CROSS,
     MAHALAKSHMI LAYOUT,
     BANGALORE - 560 086.

     R9 AMENDED VIDE COURT ORDER
     DATED 10.06.2016.
                                           ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    SRI K. SUBBA RAO, SENIOR ADV. FOR
    SRI K.N. SATEESHA, ADV. FOR R5 & R9;
    NOTICE TO R3, R4, R7 & R8 SERVED)


     W.P.No.7556/2016 IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA, PRAYING TO CALL FOR RECORDS
LEADING TO ISSUANCE OF NOTIFICATION DATED 03.08.2015
ISSUED BY 1ST RESPONDENT IN SO FAR AS THE EMPLOYMENT
IN COLLEGE HOSTELS IS CONCERNED AT ANNEXURE-D; QUASH
THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT IN SO FAR AS THE EMPLOYMENT IN COLLEGE
                              32




HOSTELS IS CONCERNED AT ANNEXURE-D, DECLARING THE
SAME AS UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE
14 OF THE CONSTITUTION OF INDIA AND ALSO CONTRARY TO
THE PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES
MADE THEREUNDER.


In W.P.Nos.8196-8199/2016

BETWEEN:

1.   MANIPAL TECHNOLOGIES LTD.,
     UDAYAVANI BUILDING
     PRESS CORNER
     MANIPAL-576 104
     REPRESENTED BY ITS COMPANY SECRETARY
     Mr. BINOD KUMAR MANDAL.

2.   MCT CARDS & TECHNOLOGY PVT. LTD.,
     UDAYAVANI BUILDING
     PRESS CORNER
     MANIPAL-576 104
     REPRESENTED BY ITS CHIEF FINANCIAL OFFICER
     Mr. RAMNATH PAI.

3.   MANIPAL UTILITY PACKAGING SOLUTIONS PVT. LTD.,
     UDAYAVANI BUILDING
     PRESS CORNER
     MANIPAL-576 104
     REPRESENTED BY ITS CHIEF FINANCIAL OFFICER
     Mr. MANOJ MADIVALA.

4.   MANIPAL PRAKASHAN LTD.,
     UDAYAVANI BUILDING
     PRESS CORNER
     MANIPAL-576 104
     REPRESENTED BY ITS OFFICER
     Mr. PRAKASH PRABHU G.
                                       ... PETITIONERS

(BY SRI VIVEK HOLLA, ADV.)
                            33




AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY THE SECRETARY
       LABOUR DEPARTMENT
       M.S. BUILDING
       BANGALORE-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA
       KARMIKA BHAVAN
       BANNERGHATTA ROAD
       BANGALORE-560 029.

3.     ALL INDIA CENTRAL COUNCIL OF
       TRADE UNIONS (AICCTU)
       NO.18, RIYAZ BUILDING,
       BASAVANAGAR MAIN ROAD,
       HOODI, M.D. PURA,
       BANGALORE - 560 048
       REP. BY ITS PRESIDENT
       SHRI S. BALAKRISHNAN.

       R3 DELETED VIDE ORDER
       DATED 28.06.2016.
                                      ... RESPONDENTS

(BY SRI D.ASWATHAPPA, AGA FOR R1 & R2;
    R3 DELETED VIDE ORDER DATED 28.06.2016)

      W.P.Nos.8196-8199/2016 ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE NOTIFICATION DATED 03.08.2015 PASSED BY THE
1ST RESPONDENT VIDE ANNEXURE-B.

In W.P.No.10069/2016

BETWEEN:

CHROME MOTORS
NO.320/4, MYSORE ROAD,
OPP. BHEL
                            34




BENGALURU-560039
REPRESENTED BY ITS PARTNER.
                                           ... PETITIONER
(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT
       GOVERNMENT OF KARNATAKA
       VIKASA SOUDHA,
       BENGALURU-560001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA
       KARMIKA BHAVANA
       BANNERGHATTA ROAD
       BENGALURU 560029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC)
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560003.

4.     ALL INDIA CENTRAL COUNCIL OF
       TRADE UNIONS (AICCTU)
       NO.18, RIYAZ BUILDING,
       BASAVANAGAR MAIN ROAD,
       HOODI, M.D. PURA,
       BANGALORE - 560 048
       REP. BY ITS PRESIDENT
       SHRI S. BALAKRISHNAN.

       R4 IS IMPLEADED VIDE ORDER
       DATED 06.06.2016.
                                         ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI V.R. DATAR, ADV. FOR R3;
    SRI S. BALAKRISHNAN, PARTY-IN-PERSON FOR R4)
                             35




     W.P.No.10069/2016 IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO THE ISSUANCE OF NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYMENT IN AUTOMOBILE ENGINEERING
INDUSTRY (INCLUDING SERVICING AND REPAIRING WORKS)
IS CONCERNED (ANNEXURE-D); QUASH THE NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYMENT IN AUTOMOBILE ENGINEERING
INDUSTRY (INCLUDING SERVICING AND REPAIRING WORKS)
IS CONCERNED (ANNEXURE-D), DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT 1948 AND RULES MADE
THEREUNDER.


In W.P.Nos.11109-11110/2016

BETWEEN:

1.     TATA MOTORS LTD.,
       NH-4, BELUR INDUSTRIAL AREA
       MUMMIGATTI POST, P.B.ROAD
       DHARWAD -580 001
       REPRESENTED BY ITS HEAD -
       HUMAN RESOURCES.

2.     TATA MARCOPOLO MOTORS LTD.,
       BELUR INDUSTRIAL AREA, GARAG ROAD
       MUMMIGATTI POST, SH 73,
       DHARWAD-580011
       REPRESENTED BY ITS LEGAL MANAGER.
                                         ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C. PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
                           36




     GOVERNMENT OF KARNATAKA,
     VIKASA SOUDHA,
     BENGALURU-560 001.

2.   THE LABOUR COMMISSIONER
     GOVERNMENT OF KARNATAKA,
     KARMIKA BHAVANA,
     BANNERGHATTA ROAD,
     BENGALURU-560 029.

3.   PRESIDENT
     ALL INDIA TRADE UNION CONGRESS (AITUC),
     NO.27, 6TH CROSS, 4TH MAIN,
     MALLESHWARAM,
     BENGALURU-560 003.

4.   BHARATIYA MAZADOR SANGHA
     NO.458, OTC ROAD,
     COTTONPET,
     BENGALURU-560 053
     REPRESENTED BY ITS SECRETARY.

5.   CITU
     NO.40/5, 2ND B MAIN ROAD,
     16TH CROSS, SAMPANGIRAM NAGAR,
     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
                           37




     CHIKMAGALUR DISTRICT - 577 101.
     REPRESENTED BY ITS PRESIDENT.

9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED VIDE COURT ORDER
     DATED 06.06.2016.
                                       ... RESPONDENTS


(BY SRI DILDAR SHIRALLI, HCGP FOR R1 & R2;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE, ADV. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    NOTICE TO R3, R7 & R8 SERVED;
    SRI BALAKRISHNAN, PARTY-IN-PERSON FOR R9)


      W.P.Nos.11109-11110/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
30.07.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN AUTOMOBILE ENGINEERING INDUSTRY
(INCLUDING SERVICING AND REPAIRING WORKS) IS
CONCERNED (ANNEXURE-D); QUASH THE NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYMENT IN AUTOMOBILE ENGINEERING
INDUSTRY (INCLUDING SERVICING AND REPAIRING WORKS)
IS CONCERNED (ANNEXURE-D), DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT 1948 AND RULES MADE
THEREUNDER.
                            38




In W.P.Nos.12837-12855/2016

BETWEEN:

1.   PERFECT ALLOYS COMPONENTS (P) LTD.,
     NAVALE SAVALANGA ROAD,
     SHIMOGA-577204
     REPRESENTED BY ITS DIRECTOR
     SRI B.C. NANJUNDA SETTY
     AGED ABOUT 72 YEARS.

2.   TECHNO RINGS
     B1, INDUSTRIAL ESTATE,
     SAGAR ROAD,
     SHIMOGA-577 204
     RERPESENTED BY ITS PARTNER
     SRI B/N. SATHYANARAYA,
     AGED ABOUT 83 YEARS.

3.   SREE SHIVA SAI CAST PVT. LTD.,
     SURVEY NO.57, GEJJENAHALLI,
     SHIMOGA-577 204
     REPRESENTED BY ITS DIRECTOR
     SRI M. SUMANTH
     AGED ABOUT 32 YEARS.

4.   FOCUS DIRECAST PVT. LTD.,
     C-31, KSSIDC, INDL. ESTATE,
     SAGAR ROAD,
     SHIMOGA-577204
     REPRESENTED BY ITS DIRECTOR
     SRI PRAMOD M. INAMDAR
     AGED ABOUT 42 YEARS

5.   VOLMAC CASTING PVT. LTD.,
     B-3, KKSIDC, INDL ESTATE,
     SAGAR ROAD,
     SHIMOGA-577204
     REPRESENTED BY ITS DIRECTOR
     SRI VINAY S. JOSHI
     AGED ABOUT 36 YEARS.
                            39




6.    BHUMIKA ALLOY CASTING PVT. LTD.,
      SRIRAMPURA VILLAGE,
      SAGAR ROAD,
      SHIMOGA-577204
      REPRESENTED BY ITS DIRCTOR
      SRI H.R. DEEPAK
      AGED ABOUT 40 YEARS.


7.    SREE S.G.K. INDUSTRIES
      C-15, INDL. ESTATE,
      SAGAR RAOD,
      SHIMOGA-577204
      REPRESENTED BY ITS PROPRIETOR
      SRI B.C. NANJUNDASETTY
      AGED ABOUT 72 YEARS.

8.    SHANTHALA SPHERO CAST PVT. LTD.,
      NO.36-B, SHIMOGA BHADRAVATHI INDL. AREA,
      MACHENAHALLI,
      SHIMOGA-577222
      REPRESENTED BY ITS DIRECTOR
      SRI D.B. ASHOK
      AGED ABOUT 44 YEARS.

9.    ESHWAR STEELTECH PVT. LTD.,
      NO.47A & 47B, SHIVAMOGGA
      BHADRAVATHI INDL. AREA,
      MACHENAHALLI,
      NIDIGE-577222
      REPRESENTED BY ITS DIRECTOR
      SRI J. LOKESH
      AGED ABOUT 49 YEARS.

10.   PRAGATHI STEEL CASTINGS PVT. LTD.,
      NO.41 & 42, SHIMOGGA BHADRAVATHI
      INDUSTRIAL AREA, MACHENAHALLI,
      NIDIGE-577222
      REPRESENTED BY ITS DIRECTOR
      SRI D.B. ASHOK
      AGED ABOUT 44 YEARS.
                            40




11.   VIJAY TECHNOCRAFT PVT. LTD.,
      NO.33-A, SHIMOGA BHADRAVATHI
      INDL. AREA, MACHENAHALLI,
      NIDIGE-577222
      REPRESENTED BY ITS DIRECTOR
      SRI D.B. ASHOK
      AGED ABOUT 44 YEARS.

12.   JAYALAKSHMI MALLABLES
      18-B, KIADB INDL. AREA
      MACHENAHALLI,
      SHIMOGA-577222
      REPRESENTED BY ITS PARTNER
      SRI V. SRINIVAS
      AGED ABOUT 67 YEARS.

13.   NAETEK FERROCASTINGS PVT. LTD.,
      31, EFT, SHIMOGA-BHADRAVATHI
      INDUSTRIAL AREA, MACHENAHALLI,
      NIDIGE-577 222
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI M.N. SURESH
      AGED ABOUT 67 YEARS.

14.   RENUKA DUCTILE & GREY IRON
      FOUNDRY PVT. LTD.,
      PLOT NO.19C, KIADB INDL. AREA,
      MACHENAHALLI, NIDIGE POST,
      SHIMOGA-577222
      REPRESENTED BY ITS DIRECTOR
      SRI J. UMESH
      AGED ABOUT 42 YEARS.

15.   VASAVI FOUNDARY PVT. LTD.,
      B-6, INDUSTRIAL ESTATE,
      BHADRAVATHI
      REPRESENTED BY ITS DIRECTOR
      SRI B.M. RAMESH
      AGED ABOUT 58 YEARS.

16.   SRI VASAVI TECHNOCAST PVT. LTD.,
      NO.30, ABCD, KIADB INDL. AREA,
      MACHENAHALLI,
                             41




       SHIMOGA
       REPRESENTED BY ITS DIRECTOR
       SRI B.M.RAMESH
       AGED ABOUT 58 YEARS.

17.    ADISHAKTHI CASTINGS PVT. LTD.,
       PLOT NO.37B, KIADB INDL. ESTATE,
       NIDIGE INDUSRIAL AREA,
       MACHENAHALLI,
       SHIMOGA
       REPRESENTED BY ITS DIRECTOR
       SRI M.VEERASHEKAR. M
       AGED ABOUT 47 YEARS.

18.    SWAYAM ALLOY CASTINGS PVT. LTD.,
       PLOT NO.21EFG/1, KIADB INDL. AREA,
       MACHENAHALLI,
       SHIMOGA
       REPRESENTED BY ITS DIRECTOR
       SRI L.B. RAVISHANKAR,
       AGED ABOUT 48 YEARS.

19.    PEARLITE LINERS PVT. LTD.,
       N.T. ROAD,
       SHIMOGA-577202
       REPRESENTED BY ITS DIRECTOR
       SRI M.VENUGOPAL
       AGED ABOUT 77 YEARS.
                                            ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C. PRABHAKAR, ADV.)

AND:


1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.
                           42




2.   THE LABOUR COMMISSIONER
     GOVERNMENT OF KARNATAKA,
     KARMIKA BHAVANA,
     BANNERGHATTA ROAD,
     BENGALURU-560 029.

3.   PRESIDENT
     ALL INDIA TRADE UNION CONGRESS (AITUC),
     NO.27, 6TH CROSS, 4TH MAIN,
     MALLESHWARAM,
     BENGALURU-560 003.
4.   BHARATIYA MAZADOR SANGHA
     NO.458, OTC ROAD,
     COTTONPET,
     BENGALURU-560 053.

5.   CITU
     NO.40/5, 2ND B MAIN ROAD,
     16TH CROSS, SAMPANGIRAM NAGAR,
     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101.

9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
                           43




     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED VIDE COURT ORDER
     DATED 06.06.2016.
                                      ... RESPONDENTS

(BY SRI DILDAR SHIRALLI, HCGP FOR R1 & R2;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE, ADV. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    NOTICE TO R3, R7 SERVED;
    SRI BALAKRISHNAN, PARTY-IN-PERSON FOR R9;
    SRI K.B. NARAYANA SWAMY, ADV. FOR R8)


      W.P.Nos.12837-12855/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN FOUNDRY IS CONCERNED AT ANNEXURE-C;
QUASH THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT IN SO FAR AS THE EMPLOYMENT IN FOUNDRY IS
CONCERNED AT ANNEXURE-C, DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES MADE
THEREUNDER.

In W.P.Nos.13207-13213/2016

BETWEEN:

1.   SHREE LAKSHMI FOUNDRY
     NO.200, OLD HARLAPUR VILLAGE,
     GUTTUR POST,
     HARIHARA-577 601,
     REPRESENTED BY ITS PARTNER
     SRI M.R. SATYANARAYAN,
     AGED ABOUT 70 YEARS.
                           44




2.   CENTRICAST FOUNDERS
     C-36, K.S.S.I.D.C.,
     INDUSTRIAL ESTATE,
     DAVANAGERE-577 005,
     REPRESENTED BY ITS PROPRIETOR
     SRI H.M. VINEETH,
     AGED ABOUT 50 YEARS.

3.   HARIHARA HEADS
     KIADB, PLOT NO. 22 & 22 (P),
     HARIAPURA INDUSTRIAL AREA,
     GUTTUR POST,
     HARIHAR-577 601,
     REPRESENTED BY ITS PARTNER
     SRI N.S. ARUN,
     AGED ABOUT 45 YEARS,

4.   JAY ENGINEERING
     INDUSTRIAL ESTATE,
     YANTRAPUR POST,
     HARIHAR- 577 601,
     REPRESENTED BY ITS PARTNER
     SRI H.M. SWAMY,
     AGED ABOUT 42 YEARS.

5.   M/s. SMITHA ENTERPRISES
     PLOT NO. CR-5 TO 10,
     INDUSTRIAL ESTATE, YANTRAPUR POST,
     HARIHAR- 577 601,
     REPRESENTED BY ITS PROPRIETOR
     SRI M.S. ARUN,
     AGED ABOUT 45 YEARS.

6.   VELKAST FOUNDRIES
     PLOT NO.20A, KIADB INDUSTRIAL AREA,
     HALE HERIAPUR,
     HAIAPPANAHALLI ROAD,
     HARIHAR-577 601,
     REPRESENTED BY ITS PROPRIETOR
     SRI RAMASWAMY,
     AGED ABOUT 70 YEARS.
                             45




7.     PRADEEP ENTERPRISES
       PLOT NO. N-7, INDUSTRIAL ESTATE,
       YANTRAPUR POST,
       HARIHAR-577 601,
       REPRESENTED BY ITS PROPRIETOR
       SRI RAMASWAMY,
       AGED ABOUT 70 YEARS.
                                          ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C. PRABHAKAR, ADV.)

AND:


1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
       KARMIKA BHAVANA,
       BANNERGHATTA ROAD,
       BENGALURU-560 029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC),
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560 003.

4.     BHARATIYA MAZADOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BENGALURU-560 053
       REPRESENTED BY ITS SECRETARY.

5.     CITU
       NO.40/5, 2ND B MAIN ROAD,
       16TH CROSS, SAMPANGIRAM NAGAR,
                            46




     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026
     REPRESENTED BY ITS PRESIDENT.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086
     REPRESENTED BY ITS GENERAL SECRETARY.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101
     REPRESENTED BY ITS PRESIDENT.

                                        ... RESPONDENTS

(BY SRI DILDAR SHIRALLI, HCGP FOR R1 & R2;
    SRI ADITYA CHATTERJEE, ADV. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    NOTICE TO R3, R4, R7 & R8 IS SERVED)


      W.P.Nos.13207-13213/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN FOUNDRY IS CONCERNED AT ANNEXURE-C;
QUASH THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT IN SO FAR AS THE EMPLOYMENT IN FOUNDRY IS
CONCERNED AT ANNEXURE-C, DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES MADE
THEREUNDER.
                            47




In W.P.NO.13887/2016

BETWEEN:

BOARD OF MANAGEMENT
KLE SOCIETY,
COLLEGE ROAD,
BELGAUM-590 001,
REPRESENTED BY ITS SECRETARY.
                                          ... PETITIONER

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
       KARMIKA BHAVANA,
       BANNERGHATTA ROAD,
       BENGALURU-560 029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC),
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560 003.

4.     BHARATIYA MAZADOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BENGALURU-560 053.

5.     CITU
       NO.40/5, 2ND B MAIN ROAD,
       16TH CROSS, SAMPANGIRAM NAGAR,
                           48




     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086.
8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101.

9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED VIDE COURT ORDER
     DATED 06.06.2016.
                                          ... RESPONDENTS


(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.B. NARAYANA SWAMY, ADV. FOR R3;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE FOR
    M/s. KEYSTONE PARTNERS, ADVS. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    R7 & R8 SERVED BUT UNREPRESENTED;
    SRI BALAKRISHNAN, PARTY-IN-PERSON FOR R9)
                             49




      W.P.No.13887/2016 IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN PRINTING PRESS IS CONCERNED AT
ANNEXURE-C; QUASH THE NOTIFICATION DATED 03.08.2015
ISSUED BY 1ST RESPONDENT IN SO FAR AS THE EMPLOYMENT
IN PRINTING PRESS IS CONCERNED AT ANNEXURE-C,
DECLARING THE SAME AS UNCONSTITUTIONAL AND ULTRA
VIRES OF ARTICLE 14 OF THE CONSTITUTION OF INDIA AND
ALSO CONTRARY TO THE PROVISIONS OF MINIMUM WAGES
ACT, 1948 AND RULES MADE THEREUNDER.

In W.P.Nos.14259-14260/2016

BETWEEN:

1.     KHT AGENCIES PVT. LTD.,
       NO.10, MISSION ROAD,
       SUBBAIAH CIRCLE,
       BENGALURU - 560 027
       REPRESENTED BY ITS DIRECTOR
       Mr. ADIT MOZARIA,
       AGED ABOUT 35 YEARS.

2.     MORZARIA REALTECH (P) LTD.,
       NO.305, II CROSS, 5TH MAIN,
       PEENYA INDUSTRIAL AREA, IV STAGE,
       BENGALURU - 560 058
       REPRESENTED BY ITS DIRECTOR
       Mr. ADIT MOZARIA,
       AGED ABOUT 35 YEARS.
                                           ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
                           50




     VIKASA SOUDHA,
     BENGALURU-560 001.

2.   THE LABOUR COMMISSIONER
     GOVERNMENT OF KARNATAKA,
     KARMIKA BHAVANA,
     BANNERGHATTA ROAD,
     BENGALURU-560 029.

3.   PRESIDENT
     ALL INDIA TRADE UNION CONGRESS (AITUC),
     NO.27, 6TH CROSS, 4TH MAIN,
     MALLESHWARAM,
     BENGALURU-560 003.

4.   BHARATIYA MAZADOR SANGHA
     NO.458, OTC ROAD,
     COTTONPET,
     BENGALURU-560 053.

5.   CITU
     NO.40/5, 2ND B MAIN ROAD,
     16TH CROSS, SAMPANGIRAM NAGAR,
     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101.
                           51




9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED VIDE COURT ORDER
     DATED 06.06.2016.
                                      ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE, ADV. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    R3, R7 & R8 SERVED;
    SRI BALAKRISHNAN, PARTY-IN-PERSON FOR R9)

      W.P.Nos.14259-14260/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO THE ISSUANCE OF NOTIFICATION
DATED 30.07.2015 ISSUED BY THE 1ST RESPONDENT IN SO FAR
AS THE EMPLOYEMENT IN AUTOMOBILE ENGINEERING
INDUSTRY [INCLUDING SERVICING AND REPAIRING WORKS]
IS   CONCERNED    AT   ANNEXURE-D    AND   QUASH    THE
NOTIFICATION DATED 30.07.2015 ISSUED BY THE 1ST
RESPONDENT IN SO FAR AS THE EMPLOYMENT IN AUTOMOBILE
ENGINEERING INDUSTRY (INCLUDING SERVICING AND
REPAIRING WORKS) IS CONCERNED AT ANNEXURE-D,
DECLARING THE SAME AS UNCONSTITUTIONAL AND ULTRA
VIRES OF ARTICLE 14 OF THE CONSTITUTION OF INDIA AND
ALSO CONTRARY TO THE PROVISIONS OF MINIMUM WAGES
ACT, 1948 AND RULES MADE THEREUNDER.

In W.P.Nos.15120-15126/2016

BETWEEN:

1.   SHIMOGA PISTON RINGS P. LTD.,
     21-H, KIADB INDUSTRIAL AREA,
                           52




     MACHENAHALLI NIDIGE POST,
     SHIMOGA -577 222,
     REPRESENTED BY ITS DIRECTOR
     SRI UDAYAKUMAR,
     AGED ABOUT 51 YEARS.

2.   MALNAD ALLOY CASTINGS PRIVATE LTD.,
     36-A, SHIMOGA BHADRAVATHI INDUSTRIAL AREA,
     MACHENAHALLI, SHIMOGA-577 222,
     REPRESENTED BY ITS MANAGING DIRECTOR
     SRI Y.V. MADHUKAR JOIS,
     AGED ABOUT 56 YEARS.

3.   SHIMOGA PRECISION CASTINGS PRIVATE LIMITED
     61, SHIMOGA BHADRAVATHI INDUSTRIAL AREA,
     MACHENAHALLI,
     SHIMOGA - 577 222,
     REPRESENTED BY ITS MANAGING DIRECTOR
     SRI Y.V. MADHUKAR JOIS,
     AGED ABOUT 56 YEARS.

4.   PRARTHANA ENGINEERING P. LTD.,
     NO.25-B, 26A1, 26A2, KIADB INDUSTRIAL AREA,
     MACHENAHALLI,
     SHIMOGA-577 222,
     RERPESENTED BY ITS DIRECTOR
     SRI B.C. NANDUNDA SETTY,
     AGED ABOUT 72 YEARS.

5.   SAI KRUPA INDUSTRIES PVT. LTD.,
     SHIMOGA BHADRAVATHI INDUSTRIAL AREA,
     MACHENAHALLI, NIDGE-577 222,
     SHIMOGA
     REPRESENTED BY ITS DIRECTOR
     SRI B.GANESHA,
     AGED ABOUT 55 YEARS.

6.   VISHVESHWARAYYA ALLOY CASTINGS PVT. LTD.,
     NO.52, KIADB, MACHENAHALLI INDUSTRIAL AREA,
     1ST CROSS, NIDGE POST,
     SHIMOGA-577 222
     REPRESENTED BY ITS DIRECTOR
                            53




       SRI RAGHAVENDRA M.V.
       AGED ABOUT 37 YEARS.

7.     SVE CASTING PRIVATE LIMITED
       PLOT NO.1&2, KIADB INDUSTRIAL AREA,
       ANANTAPUR ROAD,
       BELLARY-583 101,
       REPRESENTED BY ITS MANAGING DIRECTOR
       SRI P. BALAJI,
       AGED ABOUT 55 YEARS.
                                            ... PETITIONERS
(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)
AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
       KARMIKA BHAVANA,
       BANNERGHATTA ROAD,
       BENGALURU-560 029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC),
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560 003.

4.     BHARATIYA MAZADOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BENGALURU-560 053
       REPRESENTED BY ITS SECRETARY.

5.     CITU (CENTRE OF INDIA TRADE UNION)
       NO.40/5, 2ND B MAIN ROAD,
       16TH CROSS, SAMPANGIRAM NAGAR,
                           54




     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026
     REPRESENTED BY ITS PRESIDENT.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086
     REPRESENTED BY ITS GENERAL SECRETARY.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101
     REPRESENTED BY ITS SECRETARY.

9.   ALL INDIA CENTRAL COUNCIL OF
     TRADE UNIONS (AICCTU)
     NO.18, RIYAZ BUILDING,
     BASAVANAGAR MAIN ROAD,
     HOODI, M.D. PURA,
     BANGALORE - 560 048
     REP. BY ITS PRESIDENT
     SHRI S. BALAKRISHNAN.

     R9 AMENDED VIDE COURT ORDER
     DATED 06.06.2016.
                                      ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE, ADV. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    R3, R7 & R8 SERVED;
    SRI BALAKRISHNAN, PARTY-IN-PERSON FOR R9)
                           55




      W.P.Nos.15120-15126/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN FOUNDRY IS CONCERNED AT ANNEXURE-C;
QUASH THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT IN SO FAR AS THE EMPLOYMENT IN FOUNDRY IS
CONCERNED AT ANNEXURE-C, DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES MADE
THEREUNDER.


In W.P.Nos.15974-16013/2016


BETWEEN:

1.   J.P.F. METACAST PVT. LTD.,
     SY.NO.589 & 607
     PLOT NO.7, 16 & 29,
     MACHHE INDUSTRIAL ESTATE
     BELGAUM - 590014
     REPRESENTED BY ITS MANAGING DIRECTOR
     SRI PRAKASH PANDIT
     AGED ABOUT 64 YEARS.

2.   AKP FOUNDRIES PVT. LTD.,
     R.S.NO.689, UDYAMBAG,
     BELGAUM - 590 008
     REPRESENTED BY ITS MANAGING DIRECTOR
     SRI RAM B. BHANDARE
     AGED ABOUT 69 YEARS.

3.   AKP FERROCAST PVT. LTD.,
     NO.6663, WAGHWADE ROAD,
     MACHHE, BELGAVI - 590 014
     REPRESENTED BY ITS DIRECTOR
     Mr. PARAG RAM BHANDARE
     AGED ABOUT 41 YEARS.
                          56




4.   ABHISHEK ALLOYS PVT. LTD.,
     PLOT NO.58, MACHHE INDL. ESTATE
     BELGAUM - 590 014
     REPRESENTED BY ITS DIRECTOR
     SRI MADHWA ACHARYA
     AGED ABOUT 57 YEARS.

5.   ALLOYS STEELS
     PLOT NO.M-27, INDUSTRIAL ESTATE
     UDAYAMBAG
     BELGAUM - 590 008
     REPRESENTED BY ITS PARTNER
     Mr. JAYADEV S. DOLLI
     AGED ABOUT 39 YEARS.

6.   JINESHWAR MALLEABLE & ALLOYS
     B-14, ANGOL INDUSTRIAL ESTATE
     RANI CHENNAMMA NAGAR,
     BELGAUM - 560 008
     REPRESENTED BY ITS MANAGING PARTNER
     Mr. MANOH H.DHAVALESHWAR
     AGED ABOUT 52 YEARS.

7.   VARSHA IRONS
     PLOT NO.365, SY.NO.54/7,
     NAVAGE CROSS, JAMBOTI ROAD,
     BELGAUM - 590 014
     REPRESENTED BY ITS PARTNER
     Mr. VIJAY M. MUCHANDIKAR
     AGED ABOUT 59 YEARS.

8.   TRIMURTI FOUNDERS
     SY.NO.56/4, NAVAGE CROSS
      JAMBOTI ROAD,
     BELGAUM - 590 014
     REPRESENTED BY ITS PARTNER
     SRI PRAVIN C. BOGAR
     AGED ABOUT 58 YEARS.

9.   KAPEEL FOUNDERS
     PLOT NO.69, UDYAMBAG,
     BELGAUM - 590 008
     REPRESENTED BY ITS PARTNER
                              57




      Mr. ANANTHA PATIL
      AGED ABOUT 34 YEARS.

10.   MANGAL FOUNDERS
      SY.NO.634/1, PLOT NO.7A/7B
      JAMBOTI ROAD, MACHHE
      BELGAUM - 590014
      REPRESENTED BY ITS PROPRIETOR
      Mr. RAHU HAIBATTI
      AGED ABOUT 42 YEARS.

11.   GLOW CAST
      PLOT NO.76 & 104
      MACHHE INDUSTRIAL ESTATE
      BELGAUM - 590014
      REPRESENTED BY ITS PROPRIETOR
      SMT. A.G. MALIYE
      AGED ABOUT 41 YEARS.

12.   THE ALLIED FOUNDERS PVT. LTD.,
      PLOT NO.L-3, INDL. ESTATE
      UDYAMBAG,
      BELGAUM - 590 008
      REPRESENTED BY ITS DIRECTOR
      SRI RAMACHANDRA MALLYA
      AGED ABOUT 36 YEARS.

13.   GRIHALAXMI METAL INDUSTRIES
      PLOT NO.13, GOVT INDL. ESTATE,
      UDAYAMBAG,
      BELGAUM-590 008,
      REPRESENTED BY ITS MANAGING PARTNER
      SRI MARUTHI YELLAPPA KONO,
      AGED ABOUT 61 YEARS.

14.   AMIT FERRO CAST
      SY.NO.608/2 & 608/3,
      MACHHE INDL. ESTATE,
      MECHHE, BELGAUM-590 014
      REPRESENTED BY ITS PARTNER
      SRI MARUTHI YELLAPPA KONO
      AGED ABOUT 61 YEARS.
                             58




15.   REC ENGINEERING PRODUCTS PVT. LTD.,
      RS NO.56/4, JAMBOTI ROAD,
      NAVAGE CROSS,
      BELGAUM-590 014,
      REPRESENTED BY ITS EXECUTIVE DIRECTOR
      SRI OMKAR C. HASHILKAR,
      AGED ABOUT 30 YEARS.

16.   BHARAT IRON & STEEL WORKS
      371/1, + 2B, PUNE BANGALORE ROAD,
      BELGAUM-590 016,
      REPRESENTED BY ITS MANAGING PARTNER
      Mr. SUDHIR M. PATIL
      AGED ABOUT 71 YEARS.


17.   BHARAT IRON WORKS
      371/1 +2B, PUNE BANGALORE ROAD,
      BELGAUM-590 016
      REPRESENTED BY ITS PROPRIETOR
      Mr. SUNAY S. PATIL
      AGED ABOUT 31 YEARS.

18.   VINMAR DIESELS
      PLOT NO.57, MACHHE INDL. ESTATE
      BEHIND ASHOK PLANT-II,
      MACHEE, BELGAUM-590 014
      REPRESENTED BY ITS PARTNER
      SRI V.V.YALGI
      AGED ABOUT 75 YEARS.

19.   M/s. HINDUSTAN ENGINEERS
      PLOT NO.11, SY.NO.341/2 (689)
      UDAYAMBAG,
      BELGAUM-590 008
      REPRESENTED BY ITS PARTNER
      SRI YESHWANT A. MANGALE
      AGED ABOUT 64 YEARS.

20.   M/s. BELGAUM ALUMINIUM INDUSTRIES PVT. LTD.,
      PLOT NO.8A/8B, SY.NO.34,
      KIADB INDL. ESTATE,
      KANGRALE (BD), OPP. INDAL COLI,
                           59




      P.B.ROAD, BELGAUM-560 010
      REPRESENTED BY ITS DIRECTOR
      SRI ARAVIND A. MANGALE
      AGED ABOUT 59 YEARS.

21.   GOKUL FERROCAST PVT. LTD.,
      172/2, G.P.NO.509, WAGH WADE,
      BELGAUM-590 014
      REPRESENTED BY ITS JOINT MANAGING DIRECTOR
      SRI NITIN LANDGE
      AGED ABOUT 46 YEARS.

22.   DAMODAR ENGINEERING WORKS
      NO.411, (SY.NO.690)
      UDAYAMBAG, BELGAUM-570 008
      REPRESENTED BY ITS PARTNER
      SRI SAMEER S. ANGOLKAR
      AGED ABOUT 44 YEARS.

23.   M/s. VIMAL ENTERPRISES
      PLOT NO.53, 54, 54A,
      MACHHE INDL. AREA, MACHEE,
      BELAGAUM-590 014
      REPRESENTED BY ITS PROPRIETOR
      SRI VIJAY GULABCHAND LENGADE
      AGED ABOUT 50 YEARS.

24.   PRABHAT METAL INDUSTRIES
      4142, DHARWAR ROAD,
      HOSUR, P.O. SHAHAPUR,
      BELGAUM- 590 003
      REPRESENTED BY ITS PARTNER
      SRI LAXMAN B. SAINUCHE
      AGED ABOUT 64 YEARS.

25.   PRABHAT CASTINGS
      374, P.B.ROAD, HOSUR POST,
      SHAHAPUR,
      BELGAUM-590 003
      REPRESENTED BY ITS PARTNER
      SRI LAXMAN B. SAINUCHE
      AGED ABOUT 64 YEARS.
                            60




26.   SHANTI IRON & STEEL
      NO.690, UDAYAMBAG INDL. ESTATE,
      BELGAUM-590 008
      REPRESENTED BY ITS PARTNER
      SRI SANTOSH K. PORWAL
      AGED ABOUT 40 YEARS.

27.   MUKUND ISPAT
      RS NO.58/2, JAMBOTI ROAD,
      POST NAVAGE,
      BELGAUM - 590 014
      REPRESENTED BY ITS MANAGING PARTNER
      SRI MUKUND BANG,
      AGED ABOUT 42 YEARS.


28.   ASHOK IRON WORKS (P) LTD.,
      SPL. PLOT NO.1 & 2
      INDUSTRIAL ESTATE, UDAYAMBAG,
      BELAGUM-590 008
      REPRESENTED BY ITS GENERAL MANAGER-HRD
      SRI PRASHANTH KALE
      AGED ABOUT 43 YEARS.

29.   MARUTI METALS
      SY. NO.700-1, A/2,
      (IN FRONT OF ASHOKA IRON)
      UDAYAMBAG, BELGAUM - 590 008,
      REPRESENTED BY ITS PROPRIETOR
      SRI MOHAN M. BHANDURGE
      AGED ABOUT 55 YEARS.

30.   PROTECH FOUNDERS PVT. LTD.,
      739/1, "RAJENDRA"
      KHANAPUR ROAD, UDAYAMBAG,
      BELGAUM - 590 008
      REPRESENTED BY ITS DIRECTOR
      SRI ANAND A. BOGAR,
      AGED ABOUT 38 YEARS.

31.   KUDALE IRON WORKS,
      709/4, INDL. AREA,
      RAJARAM NAGAR,
                            61




      NEAR GIT COLLEGE, UDAYAMBAG,
      BELGAUM - 590 008
      REPRESENTED BY ITS PARTNER
      SRI SREENATH S. KUDALE
      AGED ABOUT 42 YEARS.

32.   TECHNOSYSTEMS
      C-2, GOVT. INDL. ESTATE,
      UDAYAMBAG,
      BELGAUM - 590 008,
      REPRESENTED BY ITS PARTNER
      SRI PRADEEP M. KULKARNI
      AGED ABOUT 57 YEARS.

33.   FLUID METALS (INDIA) PVT. LTD.,
      C/O. OHM INDUSTRIES,
      C-6, GOVT. INDL ESTATE,
      UDAYAMBAG, BELGAUM - 590 008
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI SATISH KESHAVRAO NERLEKAR
      AGED ABOUT 52 YEARS.

34.   VINSAVI INDOTECHS UNIT-2
      PLOT NO. M-30, RS NO.8
      INDUSTRIAL ESTATE, UDAYAMBAG
      BELGAUM - 590 008
      REPRESENTED BY ITS PROPRIETOR
      SRI SUNIL BASAWANT KANGALKAR
      AGED ABOUT 48 YEARS.

35.   SHREE INDUSTRIES
      PLOT NO.78, NEAR KAPIL INDUSTRIES,
      BEHIND GANAPATHI TEMPLE,
      UDAYAMBAG, BELGAUM - 590 008
      REPRESENTED BY ITS PROPRIETOR
      SRI MANOJ MARUTHI RAUL
      AGED ABOUT 53 YEARS.

36.   ATUNI STEEL CAST
      PLOT NO.50, MACHHE INDL. ESTATE,
      MACHHE, BELGAUM - 590 014
                            62




      REPRESENTED BY ITS PROPRIETOR
      SRI SANCHIT A. KITTUR
      AGED ABOUT 37 YEARS.

37.   SOUTHERN FERRO STEELS LTD.,
      172, DHARWAD GROWTH CENTRE,
      BELUR INDUSTRIAL AREA
      DHARWAD-580 011
      REPRESENTED BY ITS DIRECTOR
      SRI SHIVANAND NAYAK
      AGED ABOUT 48 YEARS.

38.   M/s. VICTOR ENTERPRISES
      M/N 16M, INDUSTRIAL ESTATE,
      UDAYAMBAG,
      BELGAUM - 590 008
      REPRESENTED BY ITS PARTNER
      SRI ADITYA S. PARIKH
      AGED ABOUT 29 YEARS.

39.   BELGAUM FERROCAST (INDIA) PVT. LTD.,
      PLOT NO.7A, 8A & 8B,
      R S NO.680/2, BEMCIEL,
      UDYAMBAG, BELGAVI - 590 008
      REPRESENTED BY ITS MANAGING DIRECTOR
      SRI SACHIN BALKRISHNA SABNIS
      AGED ABOUT 44 YEARS.

40.   BHARGAV ALLOY CASTING PVT. LTD.,
      NO.29, E & F KIADB INDUSTRIAL AREA
      MACHENAHALLI, NIDIGE
      SHIMOGA - 577 222
      REPRESENTED BY ITS DIRECTOR
      SRI VEERANAGOWDA T.,
      AGED ABOUT 45 YEARS.

                                           ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)
                             63




AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
       KARMIKA BHAVANA,
       BANNERGHATTA ROAD,
       BENGALURU-560 029.

3.     PRESIDENT
       ALL INDIA TRADE UNION CONGRESS (AITUC),
       NO.27, 6TH CROSS, 4TH MAIN,
       MALLESHWARAM,
       BENGALURU-560 003.

4.     BHARATIYA MAZADOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BENGALURU-560 053.

5.     CITU
       NO.40/5, 2ND B MAIN ROAD,
       16TH CROSS, SAMPANGIRAM NAGAR,
       BENGALURU-560 027,
       REPRESENTED BY GENERAL SECRETARY.

6.     GARMENTS & TEXTILE WORKERS UNION
       NO.17/1, 1ST FLOOR,
       HOSAGUDDADAHALLI BUS STOP,
       MYSORE ROAD,
       BENGALURU-560 026.

7.     KARNATAKA STATE HOTEL
       WORKERS WELFARE ASSOCIATION,
       NO.118, 4TH CROSS, 16TH MAIN ROAD,
       J.C. NAGAR,
       BENGALURU-560 086.
                           64




8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101.

                                       .. RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.B. NARAYANA SWAMY, ADV. FOR R3;
    SMT. MANGALAMBA RAO H., ADV. FOR R4;
    SRI ADITYA CHATTERJEE FOR
    M/s. KEYSTONE PARTNERS, ADVS. FOR R5;
    SRI CLIFTON D' ROZARIO, ADV. FOR R6;
    R7 & R8 SERVED BUT UNREPRESENTED)


      W.P.Nos.15974-16013/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN RESPECT OF THE
EMPLOYMENT IN FOUNDRY IS CONCERNED AT ANNEXURE-C;
QUASH THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT IN RESPECT OF THE EMPLOYMENT IN FOUNDRY
IS CONCERNED AT ANNEXURE-C, DECLARING THE SAME AS
UNCONSTITUTIONAL AND ULTRA VIRES OF ARTICLE 14 OF THE
CONSTITUTION OF INDIA AND ALSO CONTRARY TO THE
PROVISIONS OF MINIMUM WAGES ACT, 1948 AND RULES MADE
THEREUNDER.


In W.P.Nos.20312-20313/2016

BETWEEN:

1.   THE SOUTH INDIA PLYWOOD
     MANUFACTURERS ASSOCIATION
     NO.1 & 2, 5TH MAIN,
     YADAVGIRI INDUSTRIAL ESTATE,
     MYSORE - 570 020
     REPRESENTED BY ITS PRESIDENT
     SRI SIRAJ ASGER ALI.

2.   THE FRIENDS VENEER & PLY
     PLOT NO.407 & 408, INDUSTRIAL AREA
                            65




      BAIKAMPADY,
      MANGALORE - 575 010
      REPRESENTED BY ITS MANAGING PARTNER
      SRI AJITH PRASAD.
                                       ... PETITIONERS
(BY SRI S.N. MURTHY, SENIOR ADV. FOR
    SRI SOMASHEKAR, ADV.)

AND:

1.     THE GOVERNMENT OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF LABOUR
       VIKAS SOUDHA
       BANGALORE - 560 001.

2.     THE COMMISSIONER OF LABOUR IN KARNATAKA
       KARMIKA BHAVANA
       BANNERGHATTA ROAD
       BANGALORE - 560 029.

3.     THE PRESIDENT
       ALL INDIA TRADE UNION CONGRESS
       6, SIRUR PARK ROAD, SESHADRIPURAM
       BANGALORE - 560 020.

4.     THE PRESIDENT
       CENTRE OF INDIA TRADE UNIONS (CITU)
       JYOTHI BASU BHAVANA
       WEST ANJANEYA TEMPLE STREET
       BASAVANAGUDI
       BANGALORE - 560 004.

5.     THE PRESIDENT
       BHARATIYA MAZDOOR SANGHA
       NO.458, OTC ROAD,
       COTTONPET,
       BANGALORE - 560 053.
                                          ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI V.R. DATAR, ADV. FOR R3;
                             66




     SRI ADITYA CHATTERJEE, ADV. FOR R4;
     R5 SERVED)

     W.P.Nos.20312-20313/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DATED 30.07.2015 AT ANNEXURE-D
TO THIS WRIT PETITION.


In W.P.Nos.20931-20932/2016

BETWEEN:

1.     M/s. L.N.OILS
       NO.167, C & D, 3RD ROAD,
       BELUR INDUSTRIAL AREA,
       DHARWAD - 580 011,
       REPRESENTED BY ITS MANAGING DIRECTOR
       Mr. K. SURESH BABU,
       AGED ABOUT 45 YEARS.

2.     SRI LAXMI SOLVENTS
       NO.167, BELUR INDL. AREA,
       DHARWAD-580 011,
       REPRESENTED BY ITS MANAGING DIRECTOR
       Mr. K.SURESH BABU,
       AGED ABOUT 45 YEARS.
                                        ... PETITIONERS

(BY SRI S.S. NAGANAND, SENIOR ADV. FOR
    SRI B.C.PRABHAKAR, ADV.)

AND:

1.     THE SECRETARY
       LABOUR DEPARTMENT,
       GOVERNMENT OF KARNATAKA,
       VIKASA SOUDHA,
       BENGALURU-560 001.

2.     THE LABOUR COMMISSIONER
       GOVERNMENT OF KARNATAKA,
                           67




     KARMIKA BHAVANA,
     BANNERGHATTA ROAD,
     BENGALURU-560 029.

3.   PRESIDENT
     ALL INDIA TRADE UNION CONGRESS (AITUC),
     NO.27, 6TH CROSS, 4TH MAIN,
     MALLESHWARAM,
     BENGALURU-560 003.

4.   BHARATIYA MAZADOR SANGHA
     NO.458, OTC ROAD,
     COTTONPET,
     BENGALURU-560 053.

5.   CITU
     NO.40/5, 2ND B MAIN ROAD,
     16TH CROSS, SAMPANGIRAM NAGAR,
     BENGALURU-560 027,
     REPRESENTED BY GENERAL SECRETARY.

6.   GARMENTS & TEXTILE WORKERS UNION
     NO.17/1, 1ST FLOOR,
     HOSAGUDDADAHALLI BUS STOP,
     MYSORE ROAD,
     BENGALURU-560 026.

7.   KARNATAKA STATE HOTEL
     WORKERS WELFARE ASSOCIATION,
     NO.118, 4TH CROSS, 16TH MAIN ROAD,
     J.C. NAGAR,
     BENGALURU-560 086.

8.   KARNATAKA ESTATE LABOUR UNION
     JAYAPURA, KOPPA TALUK,
     CHIKMAGALUR DISTRICT - 577 101.
                                          ... RESPONDENTS

(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.B. NARAYANA SWAMY, ADV. FOR R7 & R8;
    R3 to R6 SERVED BUT UNREPRESENTED)
                            68




      W.P.Nos.20931-20932/2016 ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RECORDS LEADING TO ISSUANCE OF NOTIFICATION DATED
03.08.2015 ISSUED BY 1ST RESPONDENT IN SO FAR AS THE
EMPLOYMENT IN OIL MILLS IS CONCERNED AT ANNEXURE-C;
QUASH THE NOTIFICATION DATED 03.08.2015 ISSUED BY 1ST
RESPONDENT PERTAINING TO OIL MILLS AT ANNEXURE-C,
DECLARING THE SAME AS UNCONSTITUTIONAL AND ULTRA
VIRES OF ARTICLE 14 OF THE CONSTITUTION OF INDIA AND
ALSO CONTRARY TO THE PROVISIONS OF MINIMUM WAGES
ACT, 1948 AND RULES MADE THEREUNDER.


In W.P.No.25215/2016

BETWEEN:

BHORUKA STEEL & SERVICES LIMITED
REFRACTORY DIVISION,
SURVEY NO.34/1,
MAHADEVAPURA POST,
WHITE FIELD ROAD,
BANGALORE - 560 048
REPRESENTED BY ITS MANAGING DIRECTOR
SRI R.C. PUROHIT.
                                         ... PETITIONER
(BY SRI S.N. MURTHY, SENIOR ADV. FOR
    SRI SOMASHEKAR, ADV.)

AND:

1.     THE GOVERNMENT OF KARNATAKA
       REPRESENTED BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF LABOUR
       VIKAS SOUDHA
       BANGALORE - 560 001.

2.     THE COMMISSIONER OF LABOUR IN KARNATAKA
       KARMIKA BHAVANA
       BANNERGHATTA ROAD
       BANGALORE - 560 029.
                             69




3.   THE PRESIDENT
     ALL INDIA TRADE UNION CONGRESS
     6, SIRUR PARK ROAD, SESHADRIPURAM
     BANGALORE - 560 020.

4.   THE PRESIDENT
     CENTRE OF INDIA TRADE UNIONS (CITU)
     JYOTHI BASU BHAVANA
     WEST ANJANEYA TEMPLE STREET
     BASAVANAGUDI
     BANGALORE - 560 004.

5.   THE PRESIDENT
     BHARATIYA MAZDOOR SANGHA
     NO.458, OTC ROAD, COTTONPET,
     BANGALORE - 560 053.
                                        ... RESPONDENTS
(BY SRI D. ASWATHAPPA, AGA FOR R1 & R2;
    SRI K.B. NARAYANA SWAMY, ADV. FOR R3;
    SRI ADITYA CHATTERJEE FOR
    M/s. KEYSTONE PARTNERS, ADVS. FOR R4;
    R5 SERVED)

     W.P.No.25215/2016 IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DATED 03.08.2015 AT ANNEXURE-B
TO THIS WRIT PETITION.

     THESE PETITIONS HAVING BEEN RESERVED, THIS DAY,
THE COURT PRONOUNCED THE FOLLOWING:


                         ORDER

Common questions of facts and law arise for consideration in these petitions which were heard together and shall stand disposed of by this Common Order. 70

2. These petitions have been filed by the employer(s), challenging the Notification(s) of the Government of Karnataka, issued in exercise of the power under S.3(1)(b) and S.5(1)(b) of the Minimum Wages Act, 1948 (for short, 'the Act'), revising the rates of minimum wages with respect to scheduled employments, with effect from 01.04.2015.

3. The respondents are the Government of Karnataka in whose name the impugned Notification(s) have been issued and published and the Trade Unions which espoused the cause of employees / sweated labour employed by the petitioners and other employers in the State of Karnataka.

4. The material facts and events which have given rise to these petitions are: that the revision of minimum wages in respect of the scheduled employments in the Automobile Engineering (including service and repair), Foundry, Hospitals, Oil Mills, Printing Press, Ceramics, Stoneware, Pottery Works and Veneer industries 71 in the State of Karnataka having been made on 02.03.2009 and the revision having become due, draft Notification(s) were published on 30.10.2014. Advisory Committee constituted on 05.01.2015 submitted a report dated 27.05.2015. State Government issued the impugned Notification(s) on 30.07.2015 in respect of Automobile Engineering and Veneer industries, and on 03.08.2015 i.e., in respect of the aforesaid other industries.

5. In W.P.Nos.56099-184/2015 filed by M/s.Akshara Motors Pvt. Ltd. and others, interim stay of implementation of the impugned Notification was ordered subject to the condition that the petitioner shall pay 75% of the amount specified for different categories with prospective effect i.e., from the date of the Notification. Ad interim stay of the impugned Notification(s) was ordered in the connected writ petitions, subject to the same condition.

6. The Minimum Wages Act, 1948 was enacted by the Parliament to provide for fixing minimum rates of 72 wages in certain employments. S.2 gives the definitions of various expressions appearing in the Act. Clauses (e), (h) and (i) give the meaning of the words "employer", "wages" and "employee" respectively. S.3 provides for fixing of the minimum rates of wages by the appropriate Government and to review at certain intervals.

7. S.5 of the Act reads thus:

"5. Procedure for fixing and revising minimum wages.-
(1) In fixing minimum rates of wages in respect of any scheduled employment for the first time under this Act or in revising minimum rates of wages so fixed, the appropriate Government shall either--
(a) appoint as many committees and sub-committees as it considers necessary to hold enquiries and advise it in respect of such fixation or revision, as the case may be, or
(b) by notification in the Official Gazette, publish its proposals for the information of persons likely to be affected thereby and specify a date, not less than two months from the date of the notification, on which the proposals will be taken into consideration. (2) After considering the advice of the committee or committees appointed under clause (a) of sub-section (1), or as the case may be, all representations received by it before the date specified in the notification under clause (b) of that sub-section, the appropriate Government shall, by notification in the Official Gazette, fix, or, as the case may be, revise the minimum rates of wages in respect of each scheduled employment, and unless such 73 notification otherwise provides, it shall come into force on the expiry of three months from the date of its issue:
Provided that where the appropriate Government proposes to revise the minimum rates of wages by the mode specified in clause (b) of sub-section (1), the appropriate Government shall consult the Advisory Board also."
(underlining is mine for emphasis) Thus it is clear, that S.5 of the Act provides the procedure for fixing and / or revising the minimum wages in respect of any scheduled employment. There are two types of procedure indicated in clauses (a) and (b) of sub-
section (1). In the present cases, the procedure followed was one provided under clause (b) of sub-section(1).

8. S.7 of the Act pertains to constitution of Advisory Board and reads thus:

"7. Advisory Board.- For the purpose of co-ordinating the work of committees and sub-committees appointed under section 5 and advising the appropriate Government generally in the matter of fixing and revising minimum rates of wages, the appropriate Government shall appoint an Advisory Board."

(underlining is mine for emphasis) 74 Thus, it is clear that the Advisory Board can tender advice which is not binding on the Government while fixing the wages or revising the same as the case may be. However, the Government can take into consideration and act on the report of the Advisory Board. But, the Government is not bound to accept the report, as it is, which becomes clear from the ratio of law laid down by the Apex Court in the cases of STATE OF ANDHRA PRADESH Vs. NARAYANA VELUR BEEDI MANUFACTURING FACTORY, reported in (1973) 4 SCC 178 and STATE OF RAJASTHAN Vs. HARI RAM NATHWANI, reported in (1975) 2 SCC

517.

9. In the case of MINISTRY OF LABOUR AND REHABILITATION AND ANOTHER Vs. TIFFIN'S BARYTES ASBESTOS AND PAINTS LTD. AND ANOTHER reported in (1985) 3 SCC 594, Apex Court has held that the Notification fixing minimum wages is not to be lightly interfered with under Article 226 of the Constitution of India on the ground of some irregularity in constitution of the Committee or in the procedure adopted by the 75 Committee. It has been so stated on account of the fact that the Committee acts only as a recommendatory body and the final Notification fixing / revising wages has to be made by the appropriate Government. It has been further held as follows:

" A Notification fixing minimum wages, in a country where wages are already minimal should not be interfered with under Article 226 of the Constitution except on the most substantial of grounds. The legislation is a social welfare legislation undertaken to further the Directive Principles of State Policy and action taken pursuant to it cannot be struck down on mere technicalities."

10. Battery of learned Senior Advocates and also learned advocates on record of the cases made extensive submissions and cited large number of decisions in support of their respective contentions. In view of the legal flaw noticed at the end of hearing of the arguments of the learned advocates, rendering the impugned Notifications invalid and vitiated, it is unnecessary to notice the rival contentions and record findings thereon. 76

11. Perused the files of the State Government which led to the issuance of the impugned Notification(s). The question that arises for consideration is, whether a substantial ground exists to strike down the impugned Notification(s)?

12. The facts not in dispute are, that the previous revision of minimum wages for the scheduled employments in respect of the Industry to which the petitioners belong was made on 02.03.2009. S.3(1)(b) of the Act empowers appropriate Government to review at such intervals, as it may think fit, such intervals not exceeding five years, the minimum rates of wages so fixed and revise the minimum rates, if necessary. The proviso makes clear that, if, for any reason the appropriate Government has not reviewed the minimum rates of wages fixed by it in respect of any scheduled employments within any interval of five years, nothing contained in the clause shall be deemed to prevent the appropriate Government from reviewing the minimum rates after the expiry of the said 77 period of five years and revising them, if necessary, and until they are so revised, the minimum rates in force immediately before the expiry of the said period of five years shall continue in force. It is appropriate to point out that in the case of MANGALORE GANESH BEEDI AND ALLIED BEEDI FACTORIES WORKERS ASSOCIATION Vs. STATE OF KARNATAKA AND OTHERS (2003) 5 KANT L.J. 26 (DB), it has been held, that power has been conferred on the State Government under S.5(2) of the Act to make a Notification revising the wages with retrospective effect.

13. In the present cases, draft Notification(s) proposing the revision of minimum rates of wages of the scheduled employments was published on 30.10.2014. None of the petitioners have raised any objection(s) nor made any suggestion(s). State Government constituted the Advisory Committee on 05.01.2015. The Committee having held meetings submitted its report dated 27.05.2015 to the State Government. With reference to the said proceedings, the Notifications, impugned in these 78 petitions were issued on 30.07.2015 and on 03.08.2015 and published in the Gazette.

14. In view of the mandate of sub-section (2) of S.5 of the Act, what falls for determination is, whether the impugned Notifications are invalid and vitiated by any legal flaw?

15. A careful reading of sub-section (2) of S.5 leaves no manner of doubt that the power to fix and / or revise the minimum rates of wages in respect of each of the scheduled employments is of the appropriate Government i.e., by following the procedure given under sub-section (1) of S.5 of the Act.

16. In the present cases, after receipt of the Advisory Committee report, the file(s) having been processed by the Secretariat of Labour Department, were not put up to the Minister concerned for consideration and decision. Learned Government Advocate was unable to show either the approval of the note(s) put up by the 79 Secretary, Labour Department by the Minister concerned or the decision having been taken by the State Government. Perusal of the files produced by the learned Government Advocate does not show the consideration of the report of the Advisory Committee and decision having been taken by the Minister / Government, to revise / fix the minimum rates of wages of the scheduled employments and the consequential issue and publication of the Notifications.

17. The impugned Notifications have been issued and published in the name of the Karnataka Government merely on the basis of the files as processed by the Labour Department, without there being any decision by the Government. The power having been vested under Ss.3 and 5 of the Act with the appropriate Government, the exercise of the power other than by the designated authority viz., appropriate Government would amount to such other authority clutching at the jurisdiction of the designated authority and such action is a nullity in the eye 80 of law. It is trite that if a statute vests the jurisdiction in an authority, only such authority can exercise the power and not by any other.

18. S.5 of the Act having vested the power in the appropriate Government to fix / revise the minimum rates of wages in the scheduled employments, in the present cases, has not been exercised by the statutory authority. Hence, the issuance and publication of the Notifications, impugned in these petitions, are invalid and ultra vires the provisions of the Act.

19. In the case of COMMISSIONER OF POLICE, BOMBAY Vs. GORDHANDAS BHANJI reported in AIR 1952 SC 16, where the Commissioner of Police had at the behest of the State Government cancelled the permission granted for construction of a cinema in Greater Bombay, the order passed by the Commissioner was quashed on the ground that the authority concerned had vested the power to cancel in the Commissioner alone who was bound to 81 exercise the same himself and bring to bear on the matter his own independent and unfettered Judgment.

20. There being no dispute that sub-section (2) of S.5 of the Act is mandatory and that there being violation, in that, the decision to revise / fix the minimum rates of wages having not been arrived at by the appropriate Government, the act of issuance and publication of the Notifications dated 30.07.2015 and 03.08.2015, impugned in these petitions, are ultra vires of the provisions of the Act.

21. Before concluding, it is appropriate to observe, that on account of the glaring lapse on the part of the officials and officers concerned in the Labour Department, interest of thousands of sweated employees is getting affected. The process of revision itself having been undertaken beyond the period stipulated in S.3 of the Act, there will be further delay in the matter of revision of the minimum rates of wages to the sweated labour only because of the legal flaw noticed supra, which is clearly on 82 account of the carelessness / negligence in not placing the files before the Minister concerned for consideration and decision. The glaring lapse on the part of the officers / officials of the Labour Department in the Secretariat has resulted in further delay of the revision and fixation of minimum rates of wages of the sweated employees. The gravity of the lapse disclosed in these cases is such as would call for an immediate inquiry by Chief Secretary, Government of Karnataka and imposition of appropriate penalty on all the delinquent officials / officers.

In the result, these petitions are allowed and the impugned Notifications dated 30.07.2015 and 03.08.2015 fixing / revising the minimum rates of wages of the scheduled employments of the industries to which the petitioners belong are quashed, with the following directions:

(i) The Government shall consider the Advisory Committee's report and revise / fix the minimum rates of wages with expedition and in any event, before 83 30.11.2016 and publish the Notification on or before that date, in the interest of thousands of workmen whose day-

to-day necessities of life has been kept in view by the Parliament while enacting the Minimum Wages Act, 1948.

(ii) Till such time, the petitioners in all these cases shall continue to pay 75% of the wages to their respective employees in the scheduled employments, subject to the adjustment against the wages to be revised / fixed under fresh Notification by the Government.

(iii) There being glaring lapse and gross dereliction of duty on the part of the officials / officers of the Labour Department in the Secretariat, the Chief Secretary to the Government shall conduct an inquiry, and appropriately penalise the officials / officers concerned. The action taken shall be reported to this Court on or before 31.12.2016.

Parties to bear their respective costs.

Sd/-

JUDGE sac*