Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202(3)] [Section 202] [Entire Act]

State of Bihar - Subsection

Section 202(3)(i) in The Bihar Motor Vehicles Rules, 1992

(i)the projecting load falls within the limits of the body of a trailer being drawn by the goods vehicle, or