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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(xi) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(xi)Not more than five outstanding sports persons in any one sports disciplines shall be appointed in one year. All recognized sports disciplines organized for physically handicapped sports persons shall be treated as one sports discipline collectively for the purpose of appointment and appointment shall be made on maximum of three percent of the total vacancy.