Calcutta High Court (Appellete Side)
The Scottish Church Collegiate School & ... vs The Regional Provident Fund ... on 5 December, 2019
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
1 58 05.12.2019 jb.
W.P. 12692(W) of 2009 The Scottish Church Collegiate School & Ors.
vs. The Regional Provident Fund Commissioner Anr.
Mr. Soumya Majumder Mr. Siddhartha Banerjee Mr. Suchayan Banerji .... For the Petitioner Mr. S. C. Prasad .... For the P. F. Authority Heard the parties.
List this matter for further hearing on 12th December, 2019.
(Ravi Krishan Kapur, J.)