Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(u) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987 (u)He shall maintain proper books of Account at the proper place which will be open to inspection by the Chairman or any Officer authorised by him;
