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Punjab-Haryana High Court

Gurmit Singh & Others vs State Of Haryana & Another -Respondents on 19 November, 2009

Author: Rajan Gupta

Bench: Rajan Gupta

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                       CHANDIGARH

                          Criminal Misc. No. M-22819 of 2009
                          Date of decision: November 19, 2009


Gurmit Singh & others                         -Petitioners

             Versus

State of Haryana & another                    -Respondents


Coram        Hon'ble Mr. Justice Rajan Gupta

Present:     Mr. Arvind Kashyap, Advocate, for
             the petitioner.


Rajan Gupta, J.(Oral)

After arguing at some length, learned counsel submits he may be permitted to withdraw the present petition with liberty to the petitioners to raise all their pleas before the trial Court at an appropriate stage.

Dismissed as withdrawn with the liberty as aforesaid.

[Rajan Gupta] Judge November 19, 2009.

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