Punjab-Haryana High Court
Gurmit Singh & Others vs State Of Haryana & Another -Respondents on 19 November, 2009
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Criminal Misc. No. M-22819 of 2009
Date of decision: November 19, 2009
Gurmit Singh & others -Petitioners
Versus
State of Haryana & another -Respondents
Coram Hon'ble Mr. Justice Rajan Gupta
Present: Mr. Arvind Kashyap, Advocate, for
the petitioner.
Rajan Gupta, J.(Oral)
After arguing at some length, learned counsel submits he may be permitted to withdraw the present petition with liberty to the petitioners to raise all their pleas before the trial Court at an appropriate stage.
Dismissed as withdrawn with the liberty as aforesaid.
[Rajan Gupta] Judge November 19, 2009.
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