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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(1) in Ajmer Development Authority Act, 2013

(1)Notwithstanding anything contained in this Act, all local authorities in Ajmer Region shall continue to exercise their powers, perform their functions and discharge their duties which may not be inconsistent with any plan, project or scheme of the Authority.