Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Goa - Subsection Section 82(4) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (4)At the request of the owner of the house, the court may, if it deems just to do so, require the surviving spouse to give such security as found necessary.
