Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 15 April, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Mr. Aayush Agarwala and Mr.
Prakash Jha, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS......Respondent
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty and Mr. Sourabh Kumar,
Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 15.04.2025
1. The Hon'ble Division Bench has not assembled since Hon'ble the Chief Justice is on leave.
2. List on 26.05.2025.
BY ORDER (COURT MASTER) APRIL 15, 2025 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/04/2025 at 21:37:17