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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3)(a) in The Orissa Electricity Reform Act, 1995

(a)the expression 'licence', 'licensee' and 'licence holder' shall have the meaning as defined under this Act and the licences shall be construed as having been issued under this Act;