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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 61(6)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(a)requests time to adduce evidence of payment of tax in respect of the goods to be detained or impounded; and