Section 9(4)(i) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

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State of Haryana - Subsection

Section 9(4)(i) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(i)to cause an inspection to be made, by such person or persons as he may direct, of the University, its buildings, laboratories and equipment and of any college, regional centre or institution and also of the examinations, teaching and other work conducted or done by the University; and

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State of Haryana - Subsection

Section 9(4)(i) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009