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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(e) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

(e)The re-appropriation between heads within the same minor head can be done by the Deans and Directors/Registrar/Comptroller/Project Architect. In case of T.A. approval of the Comptroller shall be necessary for re-appropriation.