Chattisgarh High Court
Prem Narayan Pandey vs Smt.Shashikant Banchor 37 Wa/736/2018 ... on 9 October, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 499 of 2014
Prem Narayan Pandey S/o Shri Kripa Shankar Pandey, aged about 36
years, Occupation - Buisness, R/o Latiya Road, Near Station Akaltara,
Tahsil Janjgir, District Janjgir Champa (C.G.)
---- Petitioner / Plaintiff
Versus
Smt. Shashikant Banchor, W/o R. N. Banchor, aged about 72 years, R/o
through Dr. Rohit Banchor, Dr. Banchor Nursing Home, Kosabadi, Korba,
Dsitrict Korba (C.G.) ---- Respondent / Defendant
For Petitioner : Shri Vineet Kumar Pandey, Advocate. For Respondent : Shri H.B. Agrawal, Senior Advocate assisted by Ms. Preeti Yadav, Advocate. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 09/10/18
1. Learned counsel for the parties submit that present petition has become infructuous as the suit has finally been decided.
2. The aforesaid statement is taken on record.
3. Accordingly, the writ petition is dismissed as having become infructuous.
SD/-
(Sanjay K. Agrawal) Judge Priyanka