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Chattisgarh High Court

Prem Narayan Pandey vs Smt.Shashikant Banchor 37 Wa/736/2018 ... on 9 October, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                  1

                                                                                   NAFR

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                        WP227 No. 499 of 2014

                 Prem Narayan Pandey S/o Shri Kripa Shankar Pandey, aged about 36
                 years, Occupation - Buisness, R/o Latiya Road, Near Station Akaltara,
                 Tahsil Janjgir, District Janjgir Champa (C.G.)
                                                                ---- Petitioner / Plaintiff

                                               Versus

                 Smt. Shashikant Banchor, W/o R. N. Banchor, aged about 72 years, R/o
                 through Dr. Rohit Banchor, Dr. Banchor Nursing Home, Kosabadi, Korba,
                 Dsitrict Korba (C.G.)                     ---- Respondent / Defendant

For Petitioner : Shri Vineet Kumar Pandey, Advocate. For Respondent : Shri H.B. Agrawal, Senior Advocate assisted by Ms. Preeti Yadav, Advocate. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 09/10/18

1. Learned counsel for the parties submit that present petition has become infructuous as the suit has finally been decided.

2. The aforesaid statement is taken on record.

3. Accordingly, the writ petition is dismissed as having become infructuous.

SD/-

(Sanjay K. Agrawal) Judge Priyanka