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[Cites 0, Cited by 0] [Section 2B(2)] [Section 2B] [Entire Act]

State of Tamilnadu - Subsection

Section 2B(2)(v) in Assessment, Levy and Recovery of Contribution Costs Rules

(v)Sale proceeds of jewels, vahanams, provision, livestock purchased for use of religious institutions and other articles belonging to the religious institution;