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[Cites 2, Cited by 0]

Madras High Court

The Chief Engineer vs Saveetha Medical And Educational Trust on 24 April, 2025

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                                       Rev.Aplw.No.235 of 2024
                                                                                                             in
                                                                                         W.P. No. 31763 of 2024

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 24.04.2025

                                                            CORAM

                             THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                               Rev.Aplw.No.235 of 2024
                                                          in
                                                W.P. No. 31763 of 2024


                     1. The Chief Engineer,
                        Water Resources Department,
                        Public Works Department,
                        Chennai Rgion,
                        Chepauk, Chennai - 600 005.

                     2. The Executive Engineer,
                        Water Resources Department,
                        Krishna Water Supply Project Division-1,
                        Public Works Department,
                        Chepauk, Chennai - 600 005.                                         ... Applicants
                                                         Vs


                     Saveetha Medical and Educational Trust,
                     Represented by its Managing Trustee,
                     Dr.N.M.Veeraiyan,
                     Saveetha Nagar, Thandalam,
                     Kancheepuram District - 602 105.                                      ... Respondent



                                  Review Application (Writ) filed under Order 47 Rule 1 r/w

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https://www.mhc.tn.gov.in/judis              ( Uploaded on: 30/04/2025 11:36:09 am )
                                                                                         Rev.Aplw.No.235 of 2024
                                                                                                               in
                                                                                           W.P. No. 31763 of 2024

                     Section 114 of C.P.C. and filed under Article 226 of Constitution of India, to
                     review the order dated 29.10.2024 passed by this Court in W.P.No.31763 of
                     2024.

                                  For Applicants         : Mr.P.S.Raman,
                                                           Advocate General
                                                           assisted by Mr.V.Manoharan,
                                                           Additional Government Pleader

                                  For Respondent        : Mr. S.Silambaranan,
                                                          Senior Counsel
                                                          for M/s.Kavya Silambanan Associates

                                                            ORDER

This Review Application has been filed to review the order dated 29.10.2024 in W.P. No. 31763 of 2024 passed by this Court, on the ground that the petitioner is now letting down sewage water/stagnated water into the Krishna Water Supply Project (KWSP) Link Canal; it may cause severe health issues.

2. The learned Senior Counsel appearing for the respondent would submit that the respondent maintains a separate channel to let down the rain water/stagnated water to their private pond maintained by them.

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3. Recording the said submission, this Review Application is closed. No costs.

24.04.2025 Index:Yes/No Neutral Citation/Yes/No kv To The Managing Trustee, Saveetha Medical and Educational Trust, Dr.N.M.Veeraiyan, Saveetha Nagar, Thandalam, Kancheepuram District - 602 105.

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