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Supreme Court - Daily Orders

K. Balachandran (Dead) Thr. Lrs vs Central Provident Fund Commissioner . on 8 January, 2024

     ITEM NO.6                        REGISTRAR COURT. 2              SECTION XI-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                             BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR

     Petition(s) for Special Leave to Appeal (C)                      No(s).    27569/2016

     K. BALACHANDRAN (DEAD) THR. LRS & ORS.                                   Petitioner(s)

                                                       VERSUS

     CENTRAL PROVIDENT FUND COMMISSIONER . & ORS.                             Respondent(s)

     Date : 08-01-2024 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. P. V. Dinesh, AOR
                                        Ms. Anna Oommen, Adv.
     For Respondent(s)

                                        Mr. Vikram Hegde, AOR
                                        Mr. Chitwan Sharma, Adv.

                                        Mr. Naresh Kumar, AOR

                                        Mr. C. K. Sasi, AOR
                                        Ms. Meena K Poulose, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent nos.4 and 5 have been deleted from the array of parties.

Respondent nos.1 to 3 have already filed counter affidavit. Respondent nos.6, 7(i) and 7(ii) have failed to file counter affidavit, within the time stipulated under the rules.

Hence, process the matter for listing before the Hon’ble Court, as per rules.

MAHESH TANAJIRAO PATANKAR Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK pm Date: 2024.01.09 11:15:13 IST Reason: